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1 paragraphs · 11 words
Richard Cowch Kt., C.J.—The Judge''s view of the law is right.
High Courts(1872) 09 CAL CK 0005
Protima Aurat vs Ouksia Sirkar and Others
Calcutta High Court · Decided on 9 September 1872
- CASE NUMBER
- Reference, No. 14