COURT ARCHIVE
Calcutta High Court judgments, 1872
96 judgments · page 3 of 5
High Courts22 Jul 1872Dismissed
Imrit Nath Jha Vs Roy Dhunpat Sing Bahadur and Others
Calcutta High Court · (1872) 07 CAL CK 0003
High Courts17 Jul 1872
Mussamat Bind A Bibi and Others Vs Guru Prasad Sahu
Calcutta High Court · (1872) 07 CAL CK 0006
High Courts11 Jul 1872
T.G. Newton and Others Vs Kurneedhone and Others
Calcutta High Court · (1872) 07 CAL CK 0011
High Courts09 Jul 1872Dismissed
Bocha Gope Chowdhry Vs Brajagabind Das
Calcutta High Court · (1872) 07 CAL CK 0010
High Courts02 Jul 1872Dismissed
Madan Thakur Vs Felix Lopez and Another
Calcutta High Court · (1872) 07 CAL CK 0001
High Courts29 Jun 1872
Hiralal Seal and Others Vs A. Carapiet
Calcutta High Court · (1872) 06 CAL CK 0010
High Courts28 Jun 1872
Eugene Joseph Courjon Vs Alfred Courjon
Calcutta High Court · (1872) 06 CAL CK 0001
High Courts26 Jun 1872
Kasinath Shaha Vs Dwarkanath Sirkar and Another
Calcutta High Court · (1872) 06 CAL CK 0007
High Courts26 Jun 1872
Habonath Dutt Chowdhry Vs Srinath Ghose and Others
Calcutta High Court · (1872) 06 CAL CK 0005
High Courts25 Jun 1872
Rani Durga Sundabi Dasi Vs Bibi Umdatan Nissa
Calcutta High Court · (1872) 06 CAL CK 0009