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Judgment
2 paragraphs · 19 words
Macpherson, J.
Made the order for execution as prayed. See Abdul Karim v. Abdul Huque Kari, 8 B.L.R. 205.
Calcutta High Court · Decided on 29 June 1872
AI Structured Summary
Not yet generated for this judgment
Macpherson, J.
Made the order for execution as prayed. See Abdul Karim v. Abdul Huque Kari, 8 B.L.R. 205.