High Courts06 Jun 1872
In Re: In The Goods of Ram Chandra Das, Deceased
Calcutta High Court · (1872) 06 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1872
96 judgments · page 4 of 5
High Courts03 Jun 1872
Khaski Boy and Others Vs Farzand Alikhan and Others
Calcutta High Court · (1872) 06 CAL CK 0008
High Courts11 May 1872
Baboo Rameshar Prasad Narayan Singh
Calcutta High Court · (1872) 05 CAL CK 0002
High Courts06 May 1872
Biswanath Chunder Vs S.M. Khantamani Dasi and Another
Calcutta High Court · (1872) 05 CAL CK 0001
High Courts17 Apr 1872
In Re: Mathuranath Chuckerbutty and Others
Calcutta High Court · (1872) 04 CAL CK 0001
High Courts12 Apr 1872
Hazari Mull Nahatta and Another Vs Sobagh Mull Duddha
Calcutta High Court · (1872) 04 CAL CK 0003
High Courts05 Apr 1872Allowed
Dwarkanath Bysak and Other Vs Mahenlranath Bysak
Calcutta High Court · (1872) 04 CAL CK 0004
High Courts15 Mar 1872
Dindayal Paramanik Vs Radhakishori Debi and Others
Calcutta High Court · (1872) 03 CAL CK 0004
High Courts12 Mar 1872
The Justices of The Peace for Calcutta Vs The Oriental Gas Company (Limited)
Calcutta High Court · (1872) 03 CAL CK 0008
High Courts12 Mar 1872
Kasinath Biswas and Others Vs Gangadhar Sirkar and Another
Calcutta High Court · (1872) 03 CAL CK 0003
High Courts08 Mar 1872
Baikantha Nath Sing and Others Vs Maharaja Dhiraj Mahatab Chand Bahadur, Zamindar and Others
Calcutta High Court · (1872) 03 CAL CK 0002
High Courts07 Mar 1872
Balaram Mullick and Another Vs E.R. Solano
Calcutta High Court · (1872) 03 CAL CK 0001
High Courts05 Mar 1872
Hari Mohan Bysak Vs Krishna Mohan Bysak and Another
Calcutta High Court · (1872) 03 CAL CK 0006
High Courts04 Mar 1872
Madan Mohan Biswas and Another Vs William Stalkart and Others
Calcutta High Court · (1872) 03 CAL CK 0007
High Courts22 Feb 1872Dismissed
Maharani Hiranath Kohr Vs Baboo Ram Narayan Sing
Calcutta High Court · (1872) 02 CAL CK 0007
High Courts21 Feb 1872
Carr and Others Vs Macfarlane and Others
Calcutta High Court · (1872) 02 CAL CK 0001
High Courts20 Feb 1872
Kunku Shaw and Another Vs Amjad Ali
Calcutta High Court · (1872) 02 CAL CK 0006