High Courts21 Feb 1901
Musstt. Bibi Hakiman Vs Mahomed Wahiduddin
Calcutta High Court · (1901) 02 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 8 of 9
High Courts20 Feb 1901
Mahomed Ali Hossein Vs Nazar Ali and Others
Calcutta High Court · (1901) ILR (Cal) 289
High Courts18 Feb 1901
Dwaeka Nath Mondul Vs Beni Madhab Banerjee
Calcutta High Court · (1901) ILR (Cal) 652
Criminal Procedure Code, 1898 (CrPC) — Section 403, 437
High Courts14 Feb 1901
Ram Taruck Hazra Vs Dilwar Ali and Another
Calcutta High Court · (1902) ILR (Cal) 73
High Courts13 Feb 1901
Amritaa Lal Bose Vs Nemai Chand Mukhopadeya and Others
Calcutta High Court · (1901) ILR (Cal) 382
Bengal Tenancy Act, 1885 — Section 170
High Courts12 Feb 1901Dismissed
Matangini Debi Vs Mokrura bibi
Calcutta High Court · (1902) ILR (Cal) 674
Bengal Tenancy Act, 1885 — Section 179, 67, 67(h)
High Courts08 Feb 1901
Srimohan Thakur Vs W.O. Macgregory and Others
Calcutta High Court · (1901) ILR (Cal) 769
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts08 Feb 1901
Mokhada Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 278
High Courts07 Feb 1901
Jugal Kissore Vs Sewmuk Roy and Others
Calcutta High Court · (1901) ILR (Cal) 260
Presidency Small Cause Courts Act, 1882 — Section 69, 70
High Courts06 Feb 1901
Dinendra Nath Dutt Vs T.H. Wilson and Others
Calcutta High Court · (1901) ILR (Cal) 264
High Courts05 Feb 1901
Sukalbutti Mandrani Vs Babulal Mandar and Another
Calcutta High Court · (1901) ILR (Cal) 190
High Courts04 Feb 1901
Kina Karmakar Vs Preo Nath Dutt
Calcutta High Court · (1902) ILR (Cal) 479
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 211
High Courts31 Jan 1901
Kamala Prasad Vs Sital Prasad
Calcutta High Court · (1901) ILR (Cal) 339
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 331
High Courts22 Jan 1901
Queen-Empress Vs Surendra Nath Sabkar
Calcutta High Court · (1901) ILR (Cal) 397
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436, 437, 532
High Courts18 Jan 1901
Mohesh Chandra Dass Vs Jamiruddin Mollah and Others
Calcutta High Court · (1901) ILR (Cal) 324
High Courts18 Jan 1901
Anesh Mollah and Others Vs Ejaharuddi Mollah and Another
Calcutta High Court · (1901) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1901
Blshnu Priya Chowdhurani and Others Vs Bhaba Sundarl Debya
Calcutta High Court · (1901) ILR (Cal) 318
Contract Act, 1872 — Section 23, 24
High Courts15 Jan 1901
Umesh Chandra Pramanick and Others Vs Mothura Mohan Haldar and Others
Calcutta High Court · (1901) ILR (Cal) 246
Succession Certificate Act, 1889 — Section 4
High Courts15 Jan 1901
Gopal Chandra Pal Vs Ram Chandra Pramanik and Another
Calcutta High Court · (1901) ILR (Cal) 311
High Courts10 Jan 1901
Gopinath Biswas and Another Vs Radha Shyam Poddar
Calcutta High Court · 58 Ind. Cas. 671
Bengal Tenancy Act, 1885 — Section 164