High Courts31 May 1901
Kishen Dai Vs Satyendra Nath Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 441
Probate and Administration Act, 1881 — Section 69
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 6 of 9
High Courts31 May 1901
Ganoda Prasad Roy Vs Shib Narain Mukerjee
Calcutta High Court · (1902) ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts30 May 1901
Lalit Mohan Bhuttacharjee Vs Navadip Chandra Kaparia
Calcutta High Court · (1901) ILR (Cal) 587
High Courts30 May 1901
Gyanananda Asram Vs Kristo Chandra Mukherji and others
Calcutta High Court · (1901) 05 CAL CK 0002
High Courts29 May 1901
Rameswar Prosad Singh Vs Rai Sham Kishen
Calcutta High Court · (1902) ILR (Cal) 43
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 88
High Courts23 May 1901Dismissed
Kalu Saha Vs Bhagabati Debya and others
Calcutta High Court · (1901) 05 CAL CK 0008
High Courts22 May 1901
Kurban Ali and Another Vs Jafar Ali and Others
Calcutta High Court · (1901) ILR (Cal) 471
High Courts21 May 1901
Mangal Haldar and another Vs Naimuddi Fakir and others
Calcutta High Court · (1901) 05 CAL CK 0004
High Courts20 May 1901Dismissed
Baij Nath Lohea Vs Binoyendra Nath Palit and Soshi Mohun Deb
Calcutta High Court · (1901) 05 CAL CK 0017
High Courts20 May 1901Dismissed
Baij Nath Singh, alias Baijoo Singh and Others Vs Tetai Chowdhry and Others
Calcutta High Court · (1901) 05 CAL CK 0016
High Courts17 May 1901
Gopal Mondal Vs Eshan Chunder Banerjee
Calcutta High Court · (1902) ILR (Cal) 148
Bengal Tenancy Act, 1885 — Section 85
High Courts17 May 1901
Sri Narain Thakur and others Vs Maharaja Sir Luchmeshwar Singh Bahadoor
Calcutta High Court · (1901) 05 CAL CK 0007
High Courts16 May 1901
Protap Narain Singh Deb Vs Roghu Ram Hazra
Calcutta High Court · (1901) 05 CAL CK 0018
High Courts16 May 1901
Doyal Krishna Naskar Vs Amrita Lal Das
Calcutta High Court · (1902) ILR (Cal) 370
High Courts08 May 1901
Promotho Nath Mitter and Another Vs Kali Prasanna Chowdhry and Others
Calcutta High Court · (1901) ILR (Cal) 744
Transfer of Property Act, 1882 — Section 111(d), 117, 2(d)
High Courts08 May 1901
Baraoora Tea Co. Vs The Secretary of State for India in Council
Calcutta High Court · (1901) ILR (Cal) 685
Land Acquisition Act, 1894 — Section 19
High Courts03 May 1901
Surja Kumar Dutt Vs Arun Chunderroy and Another
Calcutta High Court · (1901) ILR (Cal) 465
Limitation Act, 1963 — Section 7, 8
High Courts01 May 1901
Bhooni Money Dossee Vs Natobar Biswas
Calcutta High Court · (1901) ILR (Cal) 452
Limitation Act, 1963 — Article 25Penal Code, 1860 (IPC) — Section 500, 504
High Courts26 Apr 1901
Reily Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 434
Criminal Procedure Code, 1898 (CrPC) — Section 195, 477Penal Code, 1860 (IPC) — Section 193, 466, 471
High Courts26 Apr 1901
Pasupati Nath Bose Vs Nanda Lal Bose
Calcutta High Court · (1901) ILR (Cal) 734