High Courts26 Jun 1901
The Secretary of State For India In Council Vs Jagat Mohini Dass
Calcutta High Court · (1901) ILR (Cal) 540
Criminal Procedure Code, 1898 (CrPC) — Section 88
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 5 of 9
High Courts25 Jun 1901
Hem Chandra Bakshi Vs Jadub Chandra Bakshi
Calcutta High Court · 17 Ind. Cas. 99
Probate and Administration Act, 1881 — Section 86
High Courts25 Jun 1901
Jamini Mohan Nundy and Another Vs Chandra Kumar Roy and Another
Calcutta High Court · (1901) 06 CAL CK 0001
High Courts24 Jun 1901Dismissed
Hara Lall Banerjee Vs Nitambini Debi
Calcutta High Court · (1902) ILR (Cal) 315
Specific Relief Act, 1877 — Section 42
High Courts21 Jun 1901
Preo Lall Paul Chowdhry Vs Radhika Prosad Paul Chowdhry and others
Calcutta High Court · (1901) 06 CAL CK 0015
High Courts20 Jun 1901
Boisogomoff Vs Nahapiet Jute Company
Calcutta High Court · (1902) ILR (Cal) 587
High Courts19 Jun 1901
Kazi Zeamuddin Ahmed Vs Queen-Empbess
Calcutta High Court · (1901) ILR (Cal) 504
Penal Code, 1860 (IPC) — Section 154
High Courts18 Jun 1901
Sarup Ganjan Singh Bhuyan Vs Robert Watson and Co., Ld.
Calcutta High Court · (1901) 06 CAL CK 0020
High Courts18 Jun 1901
Tamasha Bibi Vs Mathura Nath Bhowmik and Others
Calcutta High Court · (1901) ILR (Cal) 590
High Courts13 Jun 1901
Kong Yee Lone and Co. Vs Lowjee Nanjee
Calcutta High Court · (1902) ILR (Cal) 461
Contract Act, 1872 — Section 30
High Courts13 Jun 1901
King-Emperor Vs Mathura Thakur and others
Calcutta High Court · (1901) 06 CAL CK 0004
High Courts12 Jun 1901Dismissed
Ram Taran Chatterjee Vs Asmatullah Sheikh and Efazullah Sheikh and Others
Calcutta High Court · (1901) 06 CAL CK 0006
High Courts11 Jun 1901
Nishi Kanta Banerjee Vs Harish Chunder Neogy
Calcutta High Court · (1901) ILR (Cal) 591
High Courts07 Jun 1901
In Re: Rudra Narain Roy
Calcutta High Court · (1901) ILR (Cal) 479
Specific Relief Act, 1877 — Section 45
High Courts06 Jun 1901Dismissed
Narain Mullick Vs Badi Roy
Calcutta High Court · (1902) ILR (Cal) 227
Bengal Tenancy Act, 1885 — Section 5
High Courts05 Jun 1901Dismissed
Ram Prosad Pandey and others Vs Jagannath Ram Marwari and others
Calcutta High Court · (1901) 06 CAL CK 0019
High Courts03 Jun 1901
Neel Comul Mookerjee and Others Vs Bipro Dass Mookerjee and Another
Calcutta High Court · (1901) ILR (Cal) 597
Contract Act, 1872 — Section 260
High Courts03 Jun 1901
Gurmuk Roy and Others Vs Tularam
Calcutta High Court · (1901) ILR (Cal) 424
Civil Procedure Code, 1908 (CPC) — Section 130
High Courts01 Jun 1901
Ghatu Pramanik Vs King Emperor
Calcutta High Court · (1901) ILR (Cal) 613
Penal Code, 1860 (IPC) — Section 84