High Courts15 Aug 1901
Nazir Malita and two others Vs Hari Charan Parui
Calcutta High Court · (1901) 08 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 3 of 9
High Courts14 Aug 1901
Khudi Sheikh and Others Vs The King-Emperor
Calcutta High Court · (1901) 08 CAL CK 0014
High Courts12 Aug 1901
Rojomoyee Dassee Vs Troylukho Mohiney Dassee
Calcutta High Court · (1902) ILR (Cal) 260
Specific Relief Act, 1877 — Section 42
High Courts12 Aug 1901
Khalil Nasya and Others Vs The Emperor
Calcutta High Court · (1901) 08 CAL CK 0010
High Courts09 Aug 1901
Bhuban Mohan Banerjee Vs Tansuk Roy Seraogi
Calcutta High Court · (1901) 08 CAL CK 0012
High Courts09 Aug 1901Dismissed
Radha Raman Chowdry, Minor by Saradindu Debi Vs Bhowani Prosad Bhowmik
Calcutta High Court · (1901) 08 CAL CK 0004
High Courts07 Aug 1901Allowed
Umed Rasul Saha and Others Vs Anath Bundhu Chowdry and Another
Calcutta High Court · (1901) 08 CAL CK 0007
High Courts06 Aug 1901
Ashutosh Nath Ray Vs Abdool
Calcutta High Court · (1901) ILR (Cal) 676
Bengal Tenancy Act, 1885 — Section 107, 109ALimitation Act, 1877 — Article 120, 14
High Courts02 Aug 1901Dismissed
Nanda Lal Goswami and others Vs Jajneswar Halder and others
Calcutta High Court · (1901) 08 CAL CK 0016
High Courts02 Aug 1901
Janki Dass Vs Ram Golam Sahu and Others
Calcutta High Court · (1901) ILR (Cal) 813
High Courts31 Jul 1901Dismissed
Kedar Nath Banerjee Vs Ardha Chunder Roy
Calcutta High Court · (1902) ILR (Cal) 54
Bengal Tenancy Act, 1885 — Section 143, 144, 188
High Courts31 Jul 1901
Kunja Behari Das Vs Khetra Pal Sing
Calcutta High Court · (1902) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jul 1901
Paresh Nath Singha Vs Nabogopal Chattopadhya
Calcutta High Court · (1902) ILR (Cal) 1
Bengal Tenancy Act, 1885 — Section 159, 167Transfer of Property Act, 1882 — Section 58
High Courts30 Jul 1901
Umed Rasul Shaha Fakir and Others Vs Anath Bandhu Chowdhuri and Another
Calcutta High Court · (1901) ILR (Cal) 637
Bengal Cess Act, 1880 — Section 106
High Courts30 Jul 1901
Nawab Singh Vs Charan Rana and Others
Calcutta High Court · (1901) 07 CAL CK 0006
High Courts26 Jul 1901Dismissed
Ram Ratun Singh Vs Shew Nandan Singh
Calcutta High Court · (1902) ILR (Cal) 126
High Courts26 Jul 1901
Mohesh Chandra Mundle and another Vs Boydya Nath Vaitandi and another
Calcutta High Court · (1901) 07 CAL CK 0005