High CourtsSingle Bench(1901) 06 CAL CK 0009

Gurmuk Roy and Others vs Tularam

Calcutta High Court · Decided on 3 June 1901 · Citation: (1901) ILR (Cal) 424

HON’BLE JUDGES
Stanley, J

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Judgment

1 paragraphs · 33 words

Stanley, J.—Let the books be produced before me on Saturday next at 11 o''clock for the purposes of inspection u/s 130 of the Civil Procedure Code. I reserve costs and adjourn this application.