High Courts26 Apr 1901
Rajah Rameswar Persad Narain Singh and another Vs Harbans Singh and Others
Calcutta High Court · (1901) 04 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1901
167 judgments · page 7 of 9
High Courts24 Apr 1901
Sheobarat Singh and Others Vs Nawrangdeo Narain Singh
Calcutta High Court · (1901) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 121, 122, 140
High Courts24 Apr 1901
Toolsi Das Kurmokar Vs Madan Gopal Dey
Calcutta High Court · (1901) ILR (Cal) 499
High Courts17 Apr 1901
Abu Sarkar Vs Chengu Sarkar and Another
Calcutta High Court · (1901) 04 CAL CK 0010
High Courts17 Apr 1901
Kalai Haldar Vs Emperor
Calcutta High Court · (1901) 04 CAL CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts16 Apr 1901
Abalu Das Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 571
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Apr 1901
Hurkissen Dass Serowgee and Others Vs Nibaran Chander Banerjee and Others
Calcutta High Court · (1901) 04 CAL CK 0003
High Courts28 Mar 1901
A.B. Miller, Official Assignee of Bengal and Assignee to the Estate of Ambica Charan Dutt Vs Lukhimani Dutt
Calcutta High Court · (1901) ILR (Cal) 419
High Courts25 Mar 1901
Amirul Hossain Vs Khairunnessa and Another
Calcutta High Court · (1901) ILR (Cal) 567
Court Fees Act, 1870 — Article 15, 7(iv)(c)
High Courts25 Mar 1901
Mati Mahto Vs H. C. Studd and Others
Calcutta High Court · (1901) ILR (Cal) 334
Court Fees Act, 1870 — Section 12
High Courts21 Mar 1901
Lala Suraj Prosad and Another Vs Golab Chand
Calcutta High Court · (1901) ILR (Cal) 517
Transfer of Property Act, 1882 — Section 85
High Courts20 Mar 1901
Khadem Hossein Vs Emdad Hossein
Calcutta High Court · (1901) 03 CAL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts20 Mar 1901
Tekait Mon Mohini Jemadai Vs Basanta Kumar Singh
Calcutta High Court · (1901) ILR (Cal) 751
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37(1)Contract Act, 1872 — Section 23
High Courts13 Mar 1901Dismissed
Poyran Bibi Vs Lakhu Khan Bepari and others
Calcutta High Court · (1901) 03 CAL CK 0004
High Courts12 Mar 1901
The Royal Insurance Co. and Others Vs Akhoy Coomar Dutt and Others
Calcutta High Court · (1901) 03 CAL CK 0008
High Courts12 Mar 1901
Sheoprakash Singh and Others Vs W.D. Rawlins
Calcutta High Court · (1901) ILR (Cal) 594
Criminal Procedure Code, 1898 (CrPC) — Section 257Evidence Act, 1872 — Section 154
High Courts12 Mar 1901
Durga Churn Law Vs Hateen Mandal
Calcutta High Court · (1902) ILR (Cal) 252
Bengal Tenancy Act, 1885 — Section 104, 107(2)
High Courts28 Feb 1901
Bidhu Bhusan Mullick Vs Tue Assensole Municipality
Calcutta High Court · (1901) 02 CAL CK 0011
High Courts22 Feb 1901
Harendra Lal Rai Chowdhri Vs Maharani Dasi and Others
Calcutta High Court · (1901) ILR (Cal) 557