High Courts11 Feb 1910Dismissed
De Rozario Vs Gulab Chand Anundjee
Calcutta High Court · (1910) ILR (Cal) 358
Penal Code, 1860 (IPC) — Section 380
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 26 of 30
High Courts11 Feb 1910
Bal Gobindram Bhakat Vs Chhedilal Saha
Calcutta High Court · 6 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts09 Feb 1910
Sarat Chandra Roy Chowdhury Vs Mahomed Khalil Mondal and Others
Calcutta High Court · 5 Ind. Cas. 387
High Courts09 Feb 1910Dismissed
Nobendra Kishore Roy and others Vs Durga Charan Chowdhury and others
Calcutta High Court · (1910) 02 CAL CK 0059
High Courts08 Feb 1910
Rajani Kant Bhowmik and Another Vs Karamat Ali and Others
Calcutta High Court · 5 Ind. Cas. 523
High Courts08 Feb 1910
Jahandar Baksh Mallick Vs Ram Lal Hazra
Calcutta High Court · 5 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 180, 20(7), 43
High Courts08 Feb 1910Allowed
Jahandar Baksh Mallik Vs Ram Lal Hazrah
Calcutta High Court · (1910) ILR (Cal) 449
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Feb 1910
Umanath Das and Others Vs Monsur Ali Hawladar and Others
Calcutta High Court · 5 Ind. Cas. 570
High Courts08 Feb 1910
Dharam Mandal and Another Vs Gossain Das Mondal and Another
Calcutta High Court · 6 Ind. Cas. 271
High Courts07 Feb 1910
Lukhan Dosadh Vs Bachi Singh and Others
Calcutta High Court · 5 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts07 Feb 1910
Deo Nagar Roy Vs Ram Sewak Mahto and Another
Calcutta High Court · 5 Ind. Cas. 398
Evidence Act, 1872 — Section 44
High Courts04 Feb 1910
Ganga Rai and Others Vs Gudar Rai and Others
Calcutta High Court · 5 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 158
High Courts04 Feb 1910
Anath Nath Maitra Vs Kumar Keshab Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 487
High Courts02 Feb 1910
Raghuraj Singh Vs Maharaj Lal and Others
Calcutta High Court · 5 Ind. Cas. 341
High Courts02 Feb 1910Allowed
Kishorilal Roy Chowdhury Vs Krishna-Kamini Chowdhrani
Calcutta High Court · (1910) ILR (Cal) 377
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108, 108(j)
High Courts02 Feb 1910
Jafar Ali Panjalia Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts02 Feb 1910
Shib Nath Dhar Vs Annoda Prosad Dhar and Another
Calcutta High Court · 5 Ind. Cas. 340
High Courts02 Feb 1910
Bipro Das Khasnavis Vs Pachi Bibi
Calcutta High Court · 5 Ind. Cas. 434
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts02 Feb 1910
Hari Charan Agradani and Another Vs Sasti Charan Agradani and Others
Calcutta High Court · 6 Ind. Cas. 175