High Courts18 Feb 1910
Nawab Sarurjigar Begam Vs Baroda Kant Mitter and Others
Calcutta High Court · 5 Ind. Cas. 539
Limitation Act, 1877 — Section 20
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 25 of 30
High Courts18 Feb 1910
Sarat Chandra Mukerjee Vs The Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 384
Calcutta Municipal Act, 1923 — Section 341(1), 450(3), 574(c)
High Courts18 Feb 1910
Ramjiban Bhuttacharjee Vs Ahmed Khan
Calcutta High Court · 5 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5, 139Evidence Act, 1872 — Section 57(7)
High Courts18 Feb 1910
Sarat Chandra Mukherjee Vs The Corporation of Calcutta
Calcutta High Court · 5 Ind. Cas. 644
Calcutta Municipal Act, 1899 — Section 341(1), 450(3), 574(3), 631
High Courts18 Feb 1910Dismissed
Sarur Jigar Begum Vs Barada Kanta Mitter
Calcutta High Court · (1910) ILR (Cal) 526
Transfer of Property Act, 1882 — Section 59
High Courts18 Feb 1910
Basiruddin Mondal Vs Sonaullah Mondal
Calcutta High Court · 6 Ind. Cas. 154
Limitation Act, 1908 — Section 14, 18Provincial Small Cause Courts Act, 1887 — Section 17
High Courts18 Feb 1910
Rai Mohan Shaha Vs Lakshu Karikar
Calcutta High Court · 6 Ind. Cas. 16
Limitation Act, 1963 — Section 20
High Courts17 Feb 1910
Chhayunnessa Bibi Vs Kazi Basirar Rahman
Calcutta High Court · 5 Ind. Cas. 532
High Courts17 Feb 1910
Mathura Prosad and Another Vs Anurago Koer
Calcutta High Court · 5 Ind. Cas. 579
Limitation Act, 1963 — Article 179(4)
High Courts17 Feb 1910Allowed
Chhayemannessa Bibi Vs Basirar Rahman
Calcutta High Court · (1910) ILR (Cal) 399
High Courts16 Feb 1910
Satis Chandra Bhattacharjee and Another Vs Satya Charan Mozumdar
Calcutta High Court · 5 Ind. Cas. 531
Specific Relief Act, 1877 — Section 42
High Courts16 Feb 1910
Nanda Lal Ghose Vs Sarat Chandra Banerji
Calcutta High Court · 5 Ind. Cas. 562
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 105, 107, 4
High Courts16 Feb 1910
Rakhal Das Adhya and Others Vs Maharaja Bahadoor Sir Prodyot Kuamar Tagore, Kt.
Calcutta High Court · 6 Ind. Cas. 121
Land Registration Act, 1876 — Section 78
High Courts16 Feb 1910Allowed
Satish Chunder Bhuttacharya and Another Vs Satya Churn Majumdar
Calcutta High Court · (1910) 02 CAL CK 0002
High Courts15 Feb 1910Dismissed
Udai Raj Singh and Others Vs Raja Bhagwan Bakhsh Singh and Others
Calcutta High Court · (1910) 02 CAL CK 0063
High Courts11 Feb 1910
DeRozario Vs Gulab Chand Anundjee
Calcutta High Court · 6 Ind. Cas. 877
Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 1910
Dwarka Nath Sen Vs Kisori Lal Gosain and Another
Calcutta High Court · 6 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 115
High Courts11 Feb 1910
Naba Kishore Saha Vs Dhananjoy Saha and Another
Calcutta High Court · 33 Ind. Cas. 611
High Courts11 Feb 1910
Raj Kumar Gope Vs Hira Lal Roy Chowdhury and Others
Calcutta High Court · 5 Ind. Cas. 486
Contract Act, 1872 — Section 16