High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterji and Others
Calcutta High Court · 6 Ind. Cas. 10
Criminal Law (Amendment) Act, 1908 — Section 12, 14(1), 3Criminal Procedure Code, 1898 (CrPC) — Section 498
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 23 of 30
High Courts11 Mar 1910
The Englishman Limited Vs Lala Lajpat Rai
Calcutta High Court · 6 Ind. Cas. 81
Evidence Act, 1872 — Section 57, 78(2)
High Courts09 Mar 1910
Mrinalini Chowdhurani Vs Benode Chandra Mitra
Calcutta High Court · 6 Ind. Cas. 148
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts09 Mar 1910
Hari Charan De Vs Hari Charan Datta Poddar
Calcutta High Court · 6 Ind. Cas. 43
Limitation Act, 1963 — Article 179(4)
High Courts09 Mar 1910
Madhab Chandra Bara Vs Rani Sarat Kumari Debi and Others
Calcutta High Court · 6 Ind. Cas. 26
High Courts09 Mar 1910
Sheikh Ekhar Ali Vs Anu Manjhi and Others
Calcutta High Court · 6 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts09 Mar 1910
Radhika Mohun Shaha and Others Vs Gyan Chandra Shaha
Calcutta High Court · 6 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, 151
High Courts08 Mar 1910
Bhoneshwar Ram and Others Vs Ram Khelawan Sahoo and Others
Calcutta High Court · 5 Ind. Cas. 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Registration Act, 1908 — Section 21
High Courts08 Mar 1910
Srimati Khyanta Kali Dasi Vs Kedar Nath Kaji and Others
Calcutta High Court · 5 Ind. Cas. 652
Bengal Tenancy Act, 1885 — Section 167
High Courts08 Mar 1910
Makbul Ali and Others Vs Jogesh Chandra Ray Jogesh Chandra Ray Vs Makbul Ali and Others
Calcutta High Court · 38 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 113
High Courts08 Mar 1910
Hara Krishna Mitter and Another Vs Ram Gopal Mitter
Calcutta High Court · 6 Ind. Cas. 170
High Courts07 Mar 1910
Emperor Vs Sourindra Mohan Chuckerbutty
Calcutta High Court · (1910) ILR (Cal) 412
Criminal Law (Amendment) Act, 1908 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts07 Mar 1910Dismissed
Madhub Chandra Bera Vs Srimati Rani Sarat Kumari Debi and Others
Calcutta High Court · (1910) 03 CAL CK 0006
High Courts04 Mar 1910
Abdul Haque Chowdhury Vs Abdul Hafez
Calcutta High Court · 5 Ind. Cas. 648
Presidency Small Cause Courts Act, 1882 — Section 94
High Courts03 Mar 1910Dismissed
Rajrani Dassi Vs Ganeshprasad Srichandan Mahapatra
Calcutta High Court · (1910) ILR (Cal) 407
High Courts03 Mar 1910
Srimati Rajrani Dasi and Others Vs Gonesh Prosad Srichandan Mohapatra and Others
Calcutta High Court · 5 Ind. Cas. 650
Bengal Land Revenue Sales Act, 1859 — Section 33, 6, 7Public Demands Recovery Act, 1868 — Section 11, 8
High Courts02 Mar 1910
Hara Gowri Saha and Others Vs Dukhi Saha and Others
Calcutta High Court · 5 Ind. Cas. 582
Court Fees Act, 1870 — Article 17(iii), 7(iv)(c)
High Courts01 Mar 1910
Bhuban Mohini Debi Vs Kiran Bala Debi
Calcutta High Court · 9 Ind. Cas. 215
Probate and Administration Act, 1881 — Section 34
High Courts01 Mar 1910
Raja Ram Ranjan Chakravarti Bahadur Vs Bunwari Lal Mitter and Others
Calcutta High Court · 17 Ind. Cas. 170