High Courts28 Feb 1910Allowed
Shelley Bonnerjee Vs Raj Chandra Datta
Calcutta High Court · (1910) ILR (Cal) 552
Bengal Tenancy Act, 1885 — Section 149
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 24 of 30
High Courts28 Feb 1910
Fanindra Narain Roy Vs Sheikh Badr-Ud-Din and Others
Calcutta High Court · 5 Ind. Cas. 581
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 54
High Courts28 Feb 1910
Mr. K.S. Bonnerjee Vs Raj Chandra Dutt
Calcutta High Court · 5 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 149
High Courts28 Feb 1910Dismissed
Musaraf Ali Vs Amir Jan Bibee
Calcutta High Court · (1910) 02 CAL CK 0015
High Courts28 Feb 1910
Tarini Charan Banerjee Vs Chandra Kumar Dey and Others
Calcutta High Court · 6 Ind. Cas. 193
High Courts25 Feb 1910
Janoki Nath Chakravarti Vs Kali Kumar Chakravarti
Calcutta High Court · 5 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts25 Feb 1910
Mabulla Sardar and Others Vs Hemangini Debi and Others
Calcutta High Court · 6 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Feb 1910
Basanta Kumari Guha Vs Ramkanai Sen Poddar and Others
Calcutta High Court · 9 Ind. Cas. 698a
High Courts23 Feb 1910Dismissed
Janaki Nath Chowdhry Vs Kali Narain Roy Chowdhry
Calcutta High Court · (1910) ILR (Cal) 662
Bengal Estates Partition Act, 1876 — Section 111, 149
High Courts23 Feb 1910Dismissed
Sarada Charan Chakravarti Vs Durgaram De Sinha
Calcutta High Court · (1910) ILR (Cal) 461
Limitation Act, 1877 — Section 20Limitation Act, 1908 — Section 21
High Courts23 Feb 1910
Saroda Charan Chuckerbutty and Others Vs Durga Ram De Sinha
Calcutta High Court · 5 Ind. Cas. 484
Limitation Act, 1877 — Section 20Limitation Act, 1908 — Section 21
High Courts23 Feb 1910
Janaki Nath Chowdhry and Others Vs Kali Narain Roy Chowdhry
Calcutta High Court · 7 Ind. Cas. 881
Bengal Estates Partition Act, 1876 — Section 149
High Courts23 Feb 1910
Dhanai Sardar and Others Vs Tarak Nath Chowdhuri
Calcutta High Court · 5 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts22 Feb 1910
Easin Khan and Another Vs Abdul Wahab Sikdar and Another
Calcutta High Court · 6 Ind. Cas. 138
High Courts22 Feb 1910
Kadambini Dasi Vs Dayaram Das and Others
Calcutta High Court · 5 Ind. Cas. 573
Bengal Civil Courts Act, 1871 — Section 19Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Feb 1910
Administrator General of Bengal Vs Ashutosh Burdhan Roy
Calcutta High Court · 5 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5
High Courts22 Feb 1910
Yakub Sheikh Vs Nafujan Bibi
Calcutta High Court · 5 Ind. Cas. 571
Guardians and Wards Act, 1890 — Section 17
High Courts21 Feb 1910
Suresh Chandra Mookerji Vs Srimati Nesa Bibi
Calcutta High Court · 6 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 87Specific Relief Act, 1877 — Section 9
High Courts21 Feb 1910
Upendra Nath Nag Chowdhry and Others Vs Bhupendra Nath Nag Chowdhry and Others
Calcutta High Court · 9 Ind. Cas. 582a
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Feb 1910
Gopal Chandra Chowdhry Vs Uma Charan Ghose
Calcutta High Court · 5 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 145