High Courts18 Mar 1910
Shamsunder Saha and Others Vs Anath Bandhu Saha and Others
Calcutta High Court · 6 Ind. Cas. 97
Presidency Small Cause Courts Act, 1882 — Section 31(b)
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 22 of 30
High Courts18 Mar 1910
Sayera Bibi Vs Bhutnath Haldar
Calcutta High Court · 15 Ind. Cas. 455
Court Fees Act, 1870 — Section 14Limitation Act, 1963 — Section 5
High Courts17 Mar 1910
Maharaj Mandal Vs Pokar Singh
Calcutta High Court · (1910) ILR (Cal) 543
Bengal Ferries Act, 1885 — Section 28, 6
High Courts17 Mar 1910
Nilmani Ghatak Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 671 : 7 Ind. Cas. 931
Bengal Local Self-Government Act, 1885 — Section 140
High Courts17 Mar 1910
Bibi Tasliman and Others Vs Bibi Kasiman and Others
Calcutta High Court · 6 Ind. Cas. 44
High Courts17 Mar 1910
Maharaj Mandal and Another Vs Pokak Singh
Calcutta High Court · 6 Ind. Cas. 198
High Courts17 Mar 1910
Sri Sri Iswar Lakshmi Janardan Jiew and Others By their Shebaits Lalit Mohan Roy and Another Vs Eradatullah Mallik and Others
Calcutta High Court · 6 Ind. Cas. 119
High Courts16 Mar 1910
Dipa Koer and Another Vs Lakshmi Narain Singh and Another
Calcutta High Court · 6 Ind. Cas. 6
Guardians and Wards Act, 1890 — Section 52Hindu Wills Act, 1870 — Section 2Majority Act, 1875 — Section 3
High Courts16 Mar 1910
Ela Buksh Mundal and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 118, 122
High Courts15 Mar 1910
Ram Ratan Kapali and Others Vs Aswini Kumar Dutt and Others
Calcutta High Court · 6 Ind. Cas. 69
High Courts15 Mar 1910Allowed
Ramratan Kapali Vs Aswini Kumar Dutt
Calcutta High Court · (1910) ILR (Cal) 559
High Courts11 Mar 1910
Lachman Pershad Singh Vs Ganga Prasad Singh
Calcutta High Court · 6 Ind. Cas. 180
High Courts11 Mar 1910
Pancham Lal Chowdhury Vs Kishun Pershad Misser and Others
Calcutta High Court · 6 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 99
High Courts11 Mar 1910
Emperor Vs Lalit Kumar Chatterjee
Calcutta High Court · (1910) ILR (Cal) 439
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 400
High Courts11 Mar 1910
Rajendra Nath Mukerjee Vs Hira Lal Mukerjee
Calcutta High Court · 7 Ind. Cas. 554
High Courts11 Mar 1910
The Englishman, Ltd. Vs Lajpat Rai
Calcutta High Court · (1910) ILR (Cal) 760
Evidence Act, 1872 — Section 55, 57, 78(2)
High Courts11 Mar 1910
Surendra Nath Pal and Another Vs Akhoy Kumar Pal
Calcutta High Court · 5 Ind. Cas. 647