High Courts07 Nov 1910
Khagendra Nath Mitter Vs Bhupendra Narain Dutt
Calcutta High Court · (1911) ILR (Cal) 296
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 3 of 30
High Courts27 Oct 1910
Aroj Ali Mandal Vs Emperor
Calcutta High Court · 9 Ind. Cas. 707
Bengal Excise Act, 1878 — Section 54
High Courts30 Sept 1910
Lal Mohan Mandal Vs Kali Kishore Bhuimali
Calcutta High Court · (1911) ILR (Cal) 293
Penal Code, 1860 (IPC) — Section 323
High Courts30 Sept 1910
Lal Mohan Mandal and Another Vs Kali Kishore Bhuymali
Calcutta High Court · 9 Ind. Cas. 965a
Penal Code, 1860 (IPC) — Section 323
High Courts08 Sept 1910
Raj Kumari Debi Vs Nritya Kali Debi
Calcutta High Court · 7 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 96Evidence Act, 1872 — Section 33
High Courts08 Sept 1910
British India Steam Navigation Co. Vs Secretary of State for India
Calcutta High Court · (1911) ILR (Cal) 230
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 115High Courts Act, 1861 — Section 15Land Acquisition Act, 1894 — Section 10, 11, 18, 20, 21
High Courts08 Sept 1910
Mir Musar Ali Khondkar Vs Guru Charan Sen and Others
Calcutta High Court · 7 Ind. Cas. 917
Civil Procedure Code, 1882 — Section 336
High Courts08 Sept 1910
Surendra Prasad Lahiri Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 227
Penal Code, 1860 (IPC) — Section 124A, 158A
High Courts08 Sept 1910
Joy Chandra Sarkar Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 214
Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts08 Sept 1910
Emperor Vs Chaturbhuj Sahu
Calcutta High Court · (1911) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts06 Sept 1910
Rasik Chandra Ghose Vs Jitendra Kumar Ghose Hazra
Calcutta High Court · (1910) 09 CAL CK 0020
High Courts06 Sept 1910Allowed
Bhupendra Kumar Chakravarty Vs Purna Chandra Bose
Calcutta High Court · (1910) 09 CAL CK 0019
High Courts06 Sept 1910
Poran Ghosh and Others Vs Netai Sundar Roy and Others
Calcutta High Court · 7 Ind. Cas. 813
Limitation Act, 1963 — Section 26
High Courts06 Sept 1910
Corporation of Calcutta Vs Binoy Krishna Bose
Calcutta High Court · 7 Ind. Cas. 890
Calcutta Municipal Act, 1923 — Section 151(b), 25(3)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Sept 1910
Akhil Nath Dit Vs The King-Emperor
Calcutta High Court · (1910) 09 CAL CK 0004
High Courts05 Sept 1910
Nafar Chandra Kundu and Others Vs Ratnamala Debi
Calcutta High Court · 7 Ind. Cas. 921
Probate and Administration Act, 1881 — Section 4Succession Act, 1925 — Section 99
High Courts05 Sept 1910Dismissed
Moharaj Kumar Bindeswari Charan Singh Vs Thakur Lakpat Nath Singh
Calcutta High Court · (1910) 09 CAL CK 0029
High Courts05 Sept 1910
Ram Dayal Giri and Another Vs Midnapur Zemindary Co. Ld.
Calcutta High Court · 7 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 7
High Courts05 Sept 1910
Gur Pershad Singh Vs Dhani Rai
Calcutta High Court · (1911) ILR (Cal) 182
Succession Certificate Act, 1889 — Section 4