High Courts26 Aug 1910
Ramoo Singh Vs Miterjit Mahton and Others
Calcutta High Court · 7 Ind. Cas. 784
Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 5 of 30
High Courts26 Aug 1910Allowed
Bhadreswar Goloi and Others Vs Bishnu Charan Sen and Others
Calcutta High Court · (1910) 08 CAL CK 0031
High Courts25 Aug 1910
Kumar Narendra Nath Mitter Vs Chairman, Corporation of Calcutta
Calcutta High Court · (1910) 08 CAL CK 0007
High Courts25 Aug 1910
Mrs. Vesta Cliffon Sebastian Vs Kuloda Prosad Deogharin and Others
Calcutta High Court · 7 Ind. Cas. 763
Chotanagpur Tenancy Act, 1908 — Section 211
High Courts24 Aug 1910
Kunja Lal Chowdhury Vs Kailash Chandra Chowdhury and Others
Calcutta High Court · 7 Ind. Cas. 740
Probate and Administration Act, 1881 — Section 50, 52
High Courts24 Aug 1910Allowed
Benode Lal Bandopadhya and others Vs Harish Chandra Tewari, Principal and Others
Calcutta High Court · (1910) 08 CAL CK 0001
High Courts23 Aug 1910
Somir Jama and Another Vs Mahabharat Bakta
Calcutta High Court · 7 Ind. Cas. 919
Bengal Tenancy Act, 1885 — Section 159, 160, 167
High Courts23 Aug 1910
Bipin Behary Mitter and Others Vs Sarat Chandra Sirkar and Others
Calcutta High Court · 7 Ind. Cas. 760
High Courts23 Aug 1910
Sheikh Mahomed Tagu and Others Vs Choa Lal
Calcutta High Court · 7 Ind. Cas. 750
Bengal Tenancy Act, 1885 — Section 85
High Courts23 Aug 1910
Langat Singh Vs Rai Radha Kishen Bahadur and Others
Calcutta High Court · 7 Ind. Cas. 781
High Courts22 Aug 1910
Debendra Nath Bhattacharjee and Another Vs Hari Das Bhattacharjee and Another
Calcutta High Court · 7 Ind. Cas. 844
Partition Act, 1893 — Section 6, 7
High Courts22 Aug 1910
Lakshiram Mandal Vs Sonatun Basar
Calcutta High Court · 7 Ind. Cas. 775
Limitation Act, 1963 — Section 14
High Courts19 Aug 1910
Mahendra Prosad Vs Emperor
Calcutta High Court · 9 Ind. Cas. 698
Penal Code, 1860 (IPC) — Section 21
High Courts19 Aug 1910
Bali Panda and Others Vs Jadu Mony Santra
Calcutta High Court · 7 Ind. Cas. 475
High Courts19 Aug 1910
Sheikh Abdul Rahman Vs Emperor
Calcutta High Court · 9 Ind. Cas. 587
Opium Act, 1878 — Section 11
High Courts18 Aug 1910
Janki Singh and Others Vs Debi Nandan Prasad and Others
Calcutta High Court · 7 Ind. Cas. 772
Transfer of Property Act, 1882 — Section 76
High Courts17 Aug 1910
Sarat Chandra Mitra and Another Vs Emperor
Calcutta High Court · 7 Ind. Cas. 641
Criminal Procedure Code, 1898 (CrPC) — Section 377, 429Newspapers (Incitement to Offences) Act, 1908 — Section 5
High Courts17 Aug 1910
Rahimunnessa Bibee Vs Mahadeb Das
Calcutta High Court · 7 Ind. Cas. 846
Evidence Act, 1872 — Section 116