High Courts17 Aug 1910
Sarat Chandra Mitra Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 202
Criminal Procedure Code, 1898 (CrPC) — Section 429Newspapers (Incitement to Offences) Act, 1908 — Section 2(1)(b), 5
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 6 of 30
High Courts17 Aug 1910
Mahomed Syed Fayez Ali Khan Vs Sitara Begum
Calcutta High Court · 7 Ind. Cas. 704
High Courts16 Aug 1910
Syed Basir-Ud-Din Ahmed Vs Kalika Prosad Singh and Others
Calcutta High Court · 7 Ind. Cas. 582
Stamp Act, 1899 — Section 35, 61
High Courts16 Aug 1910
Moizuddi Biswas Vs Ishan Chandra Das Sarkar
Calcutta High Court · 7 Ind. Cas. 849
Bengal Land Revenue Sales Act, 1859 — Section 22, 37
High Courts12 Aug 1910
Surendra Nath Ghose Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 24, 25, 464, 471
High Courts12 Aug 1910
Sagore Nath Bose and Another Vs Rakhal Dasi Debi
Calcutta High Court · 7 Ind. Cas. 912
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts10 Aug 1910
Durga Prasad Singh Vs Ram Doyal Chaudhuri
Calcutta High Court · (1911) ILR (Cal) 153
High Courts09 Aug 1910
Mukti Nath Thakur Vs Hon''ble Maharaja Rameshur Singh Bahadur
Calcutta High Court · 7 Ind. Cas. 340
Bengal Tenancy Act, 1885 — Section 106
High Courts09 Aug 1910
Damodar Misra Vs Iswar Chandra Chowdhury and Others
Calcutta High Court · 7 Ind. Cas. 387
High Courts09 Aug 1910Dismissed
Champakalatika Mitra Vs Nafar Chandra Pal Chowdry
Calcutta High Court · (1910) 08 CAL CK 0029
High Courts09 Aug 1910
Hari Charan Gorait Vs Girish Chandra Sadhukhan
Calcutta High Court · (1911) ILR (Cal) 68
Criminal Procedure Code, 1898 (CrPC) — Section 192, 202, 94, 96Penal Code, 1860 (IPC) — Section 30, 477
High Courts08 Aug 1910
Dwarka Nath Sarkar and Another Vs Haji Mahomed Akbar and others
Calcutta High Court · (1910) 08 CAL CK 0054
High Courts08 Aug 1910
Rajlakshmi Dasee Vs Katyayani Dasee
Calcutta High Court · (1911) ILR (Cal) 639
High Courts08 Aug 1910
Harendra Nath Mukherjee Vs Abinash Chandra Banerjee
Calcutta High Court · 7 Ind. Cas. 761
Bengal Tenancy Act, 1885 — Section 15, 16, 17
High Courts07 Aug 1910
Gajendra Nath Nandi Vs Ganendra Kumar Nandi
Calcutta High Court · 7 Ind. Cas. 804
High Courts06 Aug 1910
Indu Bhushan Acharya and Others Vs Sailaja Sundari Barmanya
Calcutta High Court · 7 Ind. Cas. 382
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Aug 1910
Sarat Chandra Nandan Vs Girindra Chandra Guin
Calcutta High Court · 7 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(2)Guardians and Wards Act, 1890 — Section 13
High Courts05 Aug 1910
Basaratali Vs Sheikh Mahomed Roshan and Others
Calcutta High Court · 7 Ind. Cas. 421
High Courts05 Aug 1910
Amulya Ratan Sadhukhan and Others Vs Preo Nath Dutt
Calcutta High Court · 7 Ind. Cas. 886
Limitation Act, 1877 — Section 15Limitation Act, 1963 — Section 3