High Courts26 Jul 1910Dismissed
Satish Chandra Giri Vs Gopal Chandra Rai
Calcutta High Court · (1910) 07 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 8 of 30
High Courts26 Jul 1910Allowed
Sarat Chandra Mitter and Bidhu Bhusan Bose Vs The King-Emperor
Calcutta High Court · (1910) 07 CAL CK 0002
High Courts25 Jul 1910
Bhola Nath Jana and Another Vs Hara Mohan Jana and Others
Calcutta High Court · 7 Ind. Cas. 251
Transfer of Property Act, 1882 — Section 68
High Courts25 Jul 1910
Doyal Chandra Das Vs Chunilal Addy and Others
Calcutta High Court · 7 Ind. Cas. 815
High Courts25 Jul 1910
Radha Kanta Basak and Another Vs Akhoy Chunder Dey and Others
Calcutta High Court · 7 Ind. Cas. 165
High Courts23 Jul 1910
Purna Chandra Sarbajna and Others Vs Rasik Chandra Chakrabarti and Others
Calcutta High Court · 9 Ind. Cas. 568
High Courts22 Jul 1910
Khirode Chandra Ghoshal and Another Vs Saroda Prosad Mitra
Calcutta High Court · 7 Ind. Cas. 436
Partition Act, 1893 — Section 4
High Courts22 Jul 1910
Manmatha Nath Chowdhury Vs Nabin Chandra Sanyal
Calcutta High Court · 7 Ind. Cas. 214
Evidence Act, 1872 — Section 93
High Courts22 Jul 1910
Sagar Chandra Mandal Vs Digambar Mandal
Calcutta High Court · (1911) ILR (Cal) 125
High Courts20 Jul 1910
Rai Radha Kissen Roy Bahadur and Others Vs Baboo Radha Kanta Dutt
Calcutta High Court · 7 Ind. Cas. 130
High Courts20 Jul 1910
Hiramony Biswas Vs Musa Khan
Calcutta High Court · 7 Ind. Cas. 625
Transfer of Property Act, 1882 — Section 89
High Courts19 Jul 1910
British American Tobacco Co. Ld. Vs Mahboob Bux
Calcutta High Court · 7 Ind. Cas. 279
High Courts19 Jul 1910
British American Tobacco Co., LD. Vs Mahboob Buksh
Calcutta High Court · (1911) ILR (Cal) 110
High Courts19 Jul 1910
Mohunt Sheonandan Gir Vs Dhupan Upadhya
Calcutta High Court · (1910) 07 CAL CK 0007
High Courts18 Jul 1910
Golap Jan Vs Bhola Nath Khetry
Calcutta High Court · 7 Ind. Cas. 255
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts18 Jul 1910
Prasanna Kumar Mookerjee Vs Burn and Co. Ld.
Calcutta High Court · 7 Ind. Cas. 270
High Courts15 Jul 1910
Ekadashi Das and Another Vs Chandra Mohan Shaha and Another
Calcutta High Court · 7 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jul 1910
Bhagwat Sahai Vs Bipin Behari Mitter
Calcutta High Court · (1910) ILR (Cal) 918
High Courts15 Jul 1910
Ganga Prasad Bhattacharyya and Others Vs Hara Kanta Chowdhury and Another
Calcutta High Court · 7 Ind. Cas. 234
Guardians and Wards Act, 1890 — Section 17(2)