COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 9 of 30
High Courts14 Jul 1910
Basanta Kumari Debi Vs Kali Tara Dassya and Others
Calcutta High Court · 7 Ind. Cas. 327
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts13 Jul 1910
Manindro Nath Mitter Vs Bengal Nagpur Railway Co.
Calcutta High Court · 35 Ind. Cas. 665
Railways Act, 1890 — Section 112
High Courts13 Jul 1910
Brahmamoyee Chaudhurani and Others Vs Gopi Mohan Rai Chowdhury
Calcutta High Court · 7 Ind. Cas. 124
High Courts12 Jul 1910
Lakshmi Narain Dutt Vs Fazil Mahomed and Others
Calcutta High Court · 7 Ind. Cas. 163
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Jul 1910
British and Foreign Marine Insurance Co. Ltd. Vs India General Steam Navigation and Bail Way Co. Ltd.
Calcutta High Court · 9 Ind. Cas. 960
High Courts12 Jul 1910
Jugal Pershad Singh Vs Parbhu Narain Jha
Calcutta High Court · (1910) ILR (Cal) 914
Court Fees Act, 1870 — Article 17(6), 5
High Courts12 Jul 1910
British and Foreign Marine Insurance Co., LD. Vs Indian General Steam Navigation and Railway Co., LD.
Calcutta High Court · (1911) ILR (Cal) 50
High Courts12 Jul 1910
British and Foreign Marien Insurance Co. Ld. Vs Indian General Navigation and Railway Co. Ld.
Calcutta High Court · (1911) ILR (Cal) 28
High Courts12 Jul 1910Allowed
Sivadurga Debi Vs Rajmohan Poddar
Calcutta High Court · (1910) 07 CAL CK 0040
High Courts12 Jul 1910
The British and Foreign Marine Insurance Co. Vs The India General Navigation and Railway Co. Ltd.
Calcutta High Court · 9 Ind. Cas. 364
Carriers Act, 1865 — Section 9
High Courts11 Jul 1910
Jagat Bai Vs Babu Gajadhar Upadhya Nazir
Calcutta High Court · 7 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 1910
Sheo Lal Singh and Others Vs Chowdhry Goor Narain and Others
Calcutta High Court · 7 Ind. Cas. 218
Evidence Act, 1872 — Section 32(5)
High Courts08 Jul 1910
Harendra Kumar Bose and Others Vs Girish Chandra Mitra and Another
Calcutta High Court · 7 Ind. Cas. 798
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts08 Jul 1910
In Re: A Vakil''s Application
Calcutta High Court · (1910) ILR (Cal) 853
Civil Procedure Code, 1908 (CPC) — Section 119, 129
High Courts08 Jul 1910
Jinnat Ali and Others Vs Nissa Bibi and Others
Calcutta High Court · 7 Ind. Cas. 123
High Courts08 Jul 1910
Harendra Kumar Bose Vs Girish Chandra Mitra
Calcutta High Court · (1911) ILR (Cal) 24
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Jul 1910
Maulvi Rafi-ud-Din Vs Syed Latif Ahmed
Calcutta High Court · 7 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Article 45, 52
High Courts08 Jul 1910
Dhanpat Singh Kulari and Others Vs Johurmal Tusimal and Others
Calcutta High Court · 7 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 53