High Courts08 Jul 1910
Ramrup Das and Others Vs Mohunt Sujaram Das and Others
Calcutta High Court · 7 Ind. Cas. 92
Court Fees Act, 1870 — Article 17
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 10 of 30
High Courts07 Jul 1910
Maharaja Bahadur Sir Prodyot Kumar Tagore Vs Mahomed Hussain Khan and Others
Calcutta High Court · 7 Ind. Cas. 86
Bengal Tenancy Act, 1885 — Article 1
High Courts05 Jul 1910
Gobinda Rani Dasi Vs Radha Ballabh Das
Calcutta High Court · 7 Ind. Cas. 118
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(5)
High Courts05 Jul 1910
Nabadwipa Chandra Shaha Vs Jugol Dasi Dassya
Calcutta High Court · 7 Ind. Cas. 214a
Guardians and Wards Act, 1890 — Section 27
High Courts05 Jul 1910
Ramani Debi Vs Kumud Bandhu Mukherjee
Calcutta High Court · 7 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Jul 1910
Kalanand Singh and Another Vs Chandra Kishore Jha
Calcutta High Court · 7 Ind. Cas. 19a
Bengal Tenancy Act, 1885 — Article 6
High Courts04 Jul 1910
Jadoo Nath Chatterjee Vs Aswini Kumar Banerjee and Others
Calcutta High Court · 16 Ind. Cas. 974
Bengal Tenancy Act, 1885 — Section 169
High Courts04 Jul 1910
Emperor Vs Surendra Nath Ghosh
Calcutta High Court · 7 Ind. Cas. 629
Criminal Procedure Code, 1898 (CrPC) — Section 145, 429Penal Code, 1860 (IPC) — Section 21, 25, 464
High Courts04 Jul 1910
Ananda Mohan Roy Chowdhury Vs Guru Dayal Saha and Others
Calcutta High Court · 7 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 161
High Courts04 Jul 1910
Hari Dasi Debi Vs Dhiraj Chandra Bose and another
Calcutta High Court · (1910) 07 CAL CK 0001
High Courts01 Jul 1910
Gopal Chandra Karmokar Vs Basir Gazi and Others
Calcutta High Court · 7 Ind. Cas. 17
Bengal Tenancy Act, 1885 — Section 49
High Courts01 Jul 1910
Misri Chowdhry Vs The Hon''ble Sir Maharaja Rameshwar Singh Bahadur
Calcutta High Court · 7 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts01 Jul 1910
Sadek Sardar and Others Vs Kali Prasanna Saha and Others
Calcutta High Court · 7 Ind. Cas. 48
High Courts30 Jun 1910Dismissed
Kali Charan Thakur Vs Annada Kanta Bhattacharjee and others
Calcutta High Court · (1910) 06 CAL CK 0011
High Courts29 Jun 1910Allowed
Ananda Kisore Sen Vs Secretary of State for India in Council and Another
Calcutta High Court · (1910) 06 CAL CK 0061
High Courts29 Jun 1910
Maksud Mahi Vs Secretary of State for India in Council and Another
Calcutta High Court · 7 Ind. Cas. 90
High Courts29 Jun 1910
Gobinda Mohan Roy Chowdhury and Others Vs Mayatunnessa Bibi
Calcutta High Court · 7 Ind. Cas. 9
High Courts29 Jun 1910
Mohun Lal Babu Vs Udai Narain Bhaduri and Others
Calcutta High Court · 7 Ind. Cas. 2
Bengal Patni Taluks Regulation, 1819 — Section 9Contract Act, 1872 — Section 23