High Courts21 Jun 1910
Jugal Mohini Dasi Vs Sri Nath Chattrjee
Calcutta High Court · 7 Ind. Cas. 477
Bengal Tenancy Act, 1885 — Section 170(3)
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 12 of 30
High Courts21 Jun 1910
Bankim Chandra Chatterjee Vs Akhoy Kumar Banerjee and Others
Calcutta High Court · 7 Ind. Cas. 41
High Courts20 Jun 1910
Harendra Lal Roy Chowdhury Vs Nawab Salimullah Bahadur and Others
Calcutta High Court · 7 Ind. Cas. 21
Bengal Land Revenue Sales Act, 1859 — Section 18
High Courts20 Jun 1910
Sarat Chandra Roy Chowdhry Vs M.M. Nahapiet
Calcutta High Court · (1910) ILR (Cal) 907
High Courts19 Jun 1910
Mohunt Sheo Nandan Gir Vs Dhupan Upadhya
Calcutta High Court · 7 Ind. Cas. 164
Religious Endowments Act, 1863 — Section 18, 4
High Courts16 Jun 1910
Gour Mani Debi Vs Chairman of the Panihati Municipality and Another
Calcutta High Court · 6 Ind. Cas. 864
High Courts16 Jun 1910
Narendra Chandra Lahiri Vs Saroda Kanta Moitra
Calcutta High Court · 6 Ind. Cas. 829
High Courts15 Jun 1910
Durga Das Misser Vs Rauha Raman Misser and Another
Calcutta High Court · 7 Ind. Cas. 1
High Courts14 Jun 1910
Bahadur Vs Eradatullah Mallick
Calcutta High Court · (1910) ILR (Cal) 642
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jun 1910
Shama Charan Roy and Others Vs Maharaj Surja Kanta Acharya Bahadur
Calcutta High Court · 6 Ind. Cas. 806
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts14 Jun 1910
Udai Chand Maity Vs Ram Kumar Khara and Others
Calcutta High Court · 7 Ind. Cas. 394
Provincial Insolvency Act, 1920 — Section 14(2), 15
High Courts14 Jun 1910
Shaikh Bahadur and Others Vs Shaikh Eradatullah Mallick
Calcutta High Court · 6 Ind. Cas. 801
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Jun 1910
Bipin Behary Mitter Vs Jotindra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 89
High Courts10 Jun 1910
Bipin Behari Mitra Vs Jatindra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 897
Transfer of Property Act, 1882 — Section 89
High Courts09 Jun 1910
Sarada Kanta Das Vs Gobinda Mohan Das and Maitunnissa Bibi
Calcutta High Court · 6 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Probate and Administration Act, 1881 — Section 55, 83
High Courts09 Jun 1910
Bhairab Chandra Kolay Vs Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 895
Calcutta Municipal Act, 1923 — Section 444, 444(2), 574
High Courts09 Jun 1910
Bhairab Chandra Kolay Vs Corporation
Calcutta High Court · 6 Ind. Cas. 874
Calcutta Municipal Act, 1923 — Section 444
High Courts08 Jun 1910
In Re: Burn and Co.
Calcutta High Court · (1910) ILR (Cal) 634
Stamp Act, 1899 — Section 57
High Courts08 Jun 1910
In Re: Burn and Co. and Reference under Section 57(1) of the Indian Stamp Act, 1899
Calcutta High Court · 6 Ind. Cas. 778
Stamp Act, 1899 — Section 2(23), 57
High Courts08 Jun 1910
Kumar Basanta Kumar Roy and Others Vs Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 792