High Courts29 Jun 1910
Ram Chandra Roy and Others Vs Girish Chandra Panjah and Others
Calcutta High Court · 7 Ind. Cas. 15
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 11 of 30
High Courts28 Jun 1910
Tohra Bibi and Another Vs Zabeda Khatoon and Others
Calcutta High Court · 7 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 151
High Courts28 Jun 1910
Sarat Chandra Singh Vs Chandra Mohan Bandopadhya and Others
Calcutta High Court · 7 Ind. Cas. 140
High Courts28 Jun 1910
Budhan Shah Vs Sita Nath Shah
Calcutta High Court · 7 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Provincial Small Cause Courts Act, 1887 — Section 12
High Courts28 Jun 1910
Kali Das Mukherjee Vs Nritya Gopal Mukherjee and Others
Calcutta High Court · 7 Ind. Cas. 1a
Probate and Administration Act, 1881 — Section 23
High Courts28 Jun 1910
Rukminimayi Dasi Vs Paran Chandra Bhera
Calcutta High Court · (1912) ILR (Cal) 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts28 Jun 1910
Mahananda Roy Vs Srish Chandra Tewari and Others
Calcutta High Court · 7 Ind. Cas. 10
Land Acquisition Act, 1894 — Section 30
High Courts28 Jun 1910
Kali Narain Bhaumik Vs Hari Nath Chakravarti
Calcutta High Court · 7 Ind. Cas. 487
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jun 1910
Rukminimoyi Vs Poran Chunder Bhera
Calcutta High Court · 14 Ind. Cas. 823
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 2
High Courts28 Jun 1910
Pandab Dowari Das and Others Vs Ananda Kishun Chakravarti and Others
Calcutta High Court · 7 Ind. Cas. 102
Bengal Tenancy Act, 1885 — Section 105
High Courts27 Jun 1910
Tara Sundari Debi Vs Sarada Charan Bandopadhya
Calcutta High Court · 7 Ind. Cas. 80
High Courts26 Jun 1910
Satis Chandra Giri Mohant Vs Gopal Chandra Rai
Calcutta High Court · 7 Ind. Cas. 627
Bengal Tenancy Act, 1885 — Section 107(2), 108
High Courts23 Jun 1910
Maheswar Panda and Others Vs Baidya Nath Jana and Others
Calcutta High Court · 7 Ind. Cas. 7
Limitation Act, 1963 — Section 20(1)
High Courts23 Jun 1910
Jai Nath Jha and Others Vs Kamala Nath Jha and Another
Calcutta High Court · 7 Ind. Cas. 31
High Courts23 Jun 1910
Ramanand Singh and Others and Adhan Singh Vs In Both Ram Saran Singh and Others
Calcutta High Court · 7 Ind. Cas. 27
High Courts22 Jun 1910
Srinarain Singh Vs Sundarbati Kumari
Calcutta High Court · 6 Ind. Cas. 860a
Bengal Tenancy Act, 1885 — Section 51
High Courts22 Jun 1910
Kailas Chandra Mitra Vs Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 638
Land Acquisition Act, 1891 — Section 18
High Courts21 Jun 1910
Tula Ram Marwari Vs Mohri Lal Marwari and Others
Calcutta High Court · 7 Ind. Cas. 5
High Courts21 Jun 1910
Mon Mohan Karmakar Vs Dwarka Nath Karmakar
Calcutta High Court · 7 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts21 Jun 1910
Syed Mahomed Siddik Vs Ram Lal Mandar and Others
Calcutta High Court · 7 Ind. Cas. 4