High Courts05 Aug 1910
Secretary of State for India Vs Kalika Prosad Mookerjee and Others
Calcutta High Court · 14 Ind. Cas. 609
COURT ARCHIVE
Calcutta High Court judgments, 1910
589 judgments · page 7 of 30
High Courts04 Aug 1910
Tara Prosad Mandal Vs Kristo Prosad Panda
Calcutta High Court · 7 Ind. Cas. 473
High Courts04 Aug 1910Allowed
Sripati Charan Choudry and Others Vs R. Belchambers and others
Calcutta High Court · (1910) 08 CAL CK 0030
High Courts03 Aug 1910
Kali Kamal Maitra Vs Fazlur Rahman Khan Chowdhry
Calcutta High Court · 7 Ind. Cas. 778
Civil Procedure Code, 1882 — Section 586Civil Procedure Code, 1908 (CPC) — Section 50Court Fees Act, 1870 — Section 11, 7
High Courts01 Aug 1910
Radha Prasad Mallick Vs Ranimoni Dasi
Calcutta High Court · (1911) ILR (Cal) 188
Hindu Wills Act, 1870 — Section 2, 3Succession Act, 1925 — Section 100, 101, 102, 85, 98
High Courts29 Jul 1910
Syed Quamzal Huda Vs Kumud Nath Sen Gupta and Others
Calcutta High Court · 7 Ind. Cas. 248
High Courts28 Jul 1910
Ganada Dasi Vs Maharaj Adhiraj Bijay Chand Mahatap Bahadur
Calcutta High Court · 7 Ind. Cas. 346
Transfer of Property Act, 1882 — Section 10, 111
High Courts28 Jul 1910
Dwarka Nath Bidyadhar Vs Dambarudhar Mahapatra
Calcutta High Court · (1911) ILR (Cal) 278
Bengal Tenancy (Amendment) Act, 1898 — Section 9Bengal Tenancy Act, 1885 — Section 104, 107, 3(5)
High Courts28 Jul 1910
Ramdhari Sahu Vs Ram Charitter Sahu
Calcutta High Court · (1911) ILR (Cal) 143
High Courts28 Jul 1910
Lalji Sahay Singh Vs Abdul Gani
Calcutta High Court · 7 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 16Provincial Insolvency Act, 1920 — Section 36, 47(1), 50
High Courts27 Jul 1910
Gobind Prasad Vs Tek Narain Mahtoon and Others
Calcutta High Court · 7 Ind. Cas. 330
High Courts27 Jul 1910
Sheikh Samir-ud-Din Vs Kadar Moyee Dassi
Calcutta High Court · 7 Ind. Cas. 691
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Provincial Insolvency Act, 1907 — Section 46(2)
High Courts27 Jul 1910
Satish Chandra Basu Mallik Vs Kamini Mohan Goswami
Calcutta High Court · 7 Ind. Cas. 721
Bengal Tenancy Act, 1885 — Section 29, 320Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 116
High Courts27 Jul 1910
Hari Lal Sinha Vs Bengal Nagpur Railway Co.
Calcutta High Court · 9 Ind. Cas. 331
High Courts26 Jul 1910
Anglo-India Jute Mills Co. Vs Omademull
Calcutta High Court · (1911) ILR (Cal) 127
Contract Act, 1872 — Section 108Transfer of Property Act, 1882 — Section 137
High Courts26 Jul 1910
C.E. Grey-Official Trustee Vs Charusila Dasi
Calcutta High Court · 7 Ind. Cas. 247
Official Trustees Act, 1913 — Section 8