High Courts20 Jan 1978
Bengal Decorators Vs Commissioner of Income Tax
Calcutta High Court · (1978) 113 ITR 805
Income Tax Act, 1961 — Section 184(3), 184(7), 187(2)Income Tax Rules, 1962 — Rule 22(5)
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 28 of 29
High Courts20 Jan 1978
Commissioner of Income Tax Vs Smt. Ashima Sinha
Calcutta High Court · (1978) 1 CALLT 184 : (1978) 2 CompLJ 303 : (1979) 116 ITR 26
Income Tax Act, 1961 — Section 269C
High Courts19 Jan 1978Dismissed
Pushraj Puranmull and Another Vs N. Roy and Others
Calcutta High Court · AIR 1978 Cal 215 : 82 CWN 350
Constitution of India, 1950 — Article 246West Bengal Relief Undertakings (Special Provisions) Act, 1972 — Section 3, 4, 8, 8(1), 8(2)
High Courts19 Jan 1978
Ashru Bindu Ray Vs Chittaranjan Banerjee and Others
Calcutta High Court · (1978) CriLJ 557 : 82 CWN 358
Penal Code, 1860 (IPC) — Section 408
High Courts19 Jan 1978
Union of India (UOI) and Others Vs Haribhai Vithalji Soni
Calcutta High Court · (1979) CriLJ 423
General Clauses Act, 1897 — Section 6
High Courts19 Jan 1978
Smt. Kamala Devi Jhawar Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 401
Income Tax Act, 1961 — Section 256(2)
High Courts19 Jan 1978Allowed
Ashru Bindu Roy Vs Chittaranjan Banerjee and Another
Calcutta High Court · (1978) CriLJ 557 : 82 CWN 358
Penal Code, 1860 (IPC) — Section 408
High Courts18 Jan 1978
Commissioner of Income Tax (Central) Vs Rishabh Investment Ltd.
Calcutta High Court · (1979) 117 ITR 962
Income Tax Act, 1922 — Section 66(1)
High Courts18 Jan 1978
Commissioner of Income Tax Vs Eastern Bengal Jute Trading Co. Ltd.
Calcutta High Court · (1978) 48 CompCas 262 : (1978) 112 ITR 575
Companies Act, 1956 — Section 291Income Tax Act, 1961 — Section 145
High Courts18 Jan 1978
Commissioner of Income Tax (Central) Vs Model Manufacturing Co. (P.) Ltd.
Calcutta High Court · (1980) 122 ITR 767
Income Tax Act, 1961 — Section 57
High Courts16 Jan 1978
Commissioner of Wealth Tax Vs B.N. Chowdhury
Calcutta High Court · (1978) 112 ITR 725
Income Tax Act, 1922 — Section 16(3)Wealth Tax Act, 1957 — Section 4(1)
High Courts16 Jan 1978
A.K. Dutta Vs Union of India (UOI) and Others
Calcutta High Court · 82 CWN 539 : (1978) 2 LLJ 337
Constitution of India, 1950 — Article 309
High Courts16 Jan 1978
Union of India (UOI) Vs Sikri and Sons
Calcutta High Court · 82 CWN 519 : (1978) 112 ITR 529
Income Tax Act, 1961 — Section 207, 209, 210, 211, 211(2)
High Courts16 Jan 1978
Commissioner of Wealth Tax Vs Aditya Vikram Birla
Calcutta High Court · (1978) 114 ITR 711
High Courts13 Jan 1978Allowed
Indo-Swiss Trading Co. and Others Vs Ghatal Steam Navigation Co. and Others
Calcutta High Court · 82 CWN 419
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 2 Rule 2(3), Order 23 Rule 1, Order 23 Rule 1(3)
High Courts13 Jan 1978
Commissioner of Income Tax (Central) Vs Soorajmul Nagarmall
Calcutta High Court · (1978) 115 ITR 514
Income Tax Act, 1922 — Section 10(1), 14(2), 24(1)
High Courts13 Jan 1978
Commissioner of Income Tax Vs Rajasthan Investment Co. (P.) Ltd.
Calcutta High Court · (1978) 113 ITR 294
Income Tax Act, 1961 — Section 145
High Courts13 Jan 1978
Balaram Ojha Vs Star Trading Co.
Calcutta High Court · 82 CWN 598
Civil Procedure Code, 1908 (CPC) — Section 105, 151
High Courts13 Jan 1978
Hirak Kumar Ghosh Vs Jitendra Kumar Mansata and Others
Calcutta High Court · 82 CWN 309
Criminal Procedure Code, 1973 (CrPC) — Section 302, 482Penal Code, 1860 (IPC) — Section 427, 430
High Courts13 Jan 1978Dismissed
State of West Bengal Vs Jatindra Nath Roy
Calcutta High Court · (1978) 1 CALLT 235 : 82 CWN 311 : (1978) 1 ILR (Cal) 461
Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 241Police Act, 1861 — Section 1, 2, 3, 7