High Courts08 Feb 1978
Martin Burn Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 114 ITR 939
Companies Act, 1956 — Section 87Income Tax Act, 1961 — Section 2(18), 254(1), 263
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 26 of 29
High Courts08 Feb 1978
New India Assurance Company Ltd. Vs Sri Ram Maini and Another
Calcutta High Court · (1978) ACJ 226
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 110A
High Courts07 Feb 1978
Ramanlal Madanlal Vs Commissioner of Income Tax, Central
Calcutta High Court · (1979) 116 ITR 657
Income Tax Act, 1961 — Section 184(7), 4
High Courts07 Feb 1978
Commissioner of Income Tax Vs Shyam Narain Mehrotra
Calcutta High Court · (1980) 122 ITR 313
Gift Tax Act, 1958 — Section 2, 4(1)Income Tax Act, 1961 — Section 2(47), 45, 47, 52, 52(1)
High Courts07 Feb 1978Dismissed
Sanjay Trading Company Vs Dal Chemical N.V. and Others
Calcutta High Court · AIR 1978 Cal 397
High Courts06 Feb 1978
Ondal Investments Co. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Ondal Investments Co. Ltd.
Calcutta High Court · (1979) 116 ITR 143
Income Tax Act, 1961 — Section 256(2)
High Courts06 Feb 1978Dismissed
Gosto Behari Roy Vs Ramesh Chandra Das
Calcutta High Court · AIR 1978 Cal 235 : 82 CWN 617 : (1978) 1 ILR (Cal) 317
Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 111
High Courts06 Feb 1978Allowed
Anil Bandhu Sen Vs Smt. Nagendra Bala Debi
Calcutta High Court · AIR 1978 Cal 232
West Bengal Premises Tenancy Act, 1956 — Section 22(1)
High Courts03 Feb 1978
Suchana Roy and Others Vs Paresh Kr. Ray
Calcutta High Court · (1978) CriLJ 555
Criminal Procedure Code, 1973 (CrPC) — Section 203, 221, 247, 255, 256Penal Code, 1860 (IPC) — Section 323, 445, 504
High Courts03 Feb 1978
Ritz Continental Hotels Ltd. Vs Commissioner of Income Tax, Central-II
Calcutta High Court · (1978) 114 ITR 554
Income Tax Act, 1961 — Section 36(1)
High Courts03 Feb 1978Allowed
Satya Charan Dutta Vs Shyam Sundar Nandi and Another
Calcutta High Court · 82 CWN 543
Bengal Money Lenders Act, 1940 — Section 35Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 83, Order 21 Rule 90, Order 41 Rule 27
High Courts02 Feb 1978
Dhirendra Ch. Bhowmick Vs The State
Calcutta High Court · (1978) CriLJ 637
Criminal Procedure Code, 1973 (CrPC) — Section 177, 181Essential Commodities Act, 1955 — Section 7
High Courts02 Feb 1978Dismissed
Narayan Ch. Saha Vs Jiban Ballav Addya
Calcutta High Court · (1978) 02 CAL CK 0045
Calcutta Thika Tenancy Act, 1949 — Section 27, 3, 6Constitution of India, 1950 — Article 227
High Courts02 Feb 1978
Union of India (UOI) Vs Shamlal Dey and Others
Calcutta High Court · (1978) 2 ELT 523
Constitution of India, 1950 — Article 20(2)Customs Act, 1962 — Section 128, 131Evidence Act, 1872 — Section 13
High Courts02 Feb 1978
Commissioner of Income Tax Vs Indian Standard Wagon Co. Ltd.
Calcutta High Court · (1979) 116 ITR 539
Companies (Profits) Surtax Act, 1964 — Rule 1
High Courts01 Feb 1978
Commissioner of Income Tax, Central Vs Indo-Burma Petroleum Co. Ltd.
Calcutta High Court · (1978) 112 ITR 755
Income Tax Act, 1961 — Section 32, 41(2)
High Courts01 Feb 1978
Commissioner of Income Tax Vs Champlal Jain
Calcutta High Court · (1978) 112 ITR 809
Income Tax Act, 1961 — Section 271(1)
High Courts01 Feb 1978
Apeejay (Private) Limited Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1978) 114 ITR 544
Income Tax Act, 1961 — Section 28, 37(1), 43(5)
High Courts31 Jan 1978
Sm. Jharna Ghosal Vs Satyendra Prosad Dhar
Calcutta High Court · AIR 1978 Cal 274 : (1978) 1 CompLJ 193 : 82 CWN 335 : (1978) 1 ILR (Cal) 272
Civil Procedure Code Amendment Act, 1975 — Section 115Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 96West Bengal Estates Acquisition Act, 1953 — Section 57B
High Courts31 Jan 1978
Shiv Prasad Sharma Vs Union of India and Others
Calcutta High Court · (1978) 01 CAL CK 0043
Constitution of India, 1950 — Article 226, 311