High Courts16 Feb 1978Dismissed
The Assistant Superintendent of Sales Tax and Another Vs Sunil Kumar Roy
Calcutta High Court · (1978) 42 STC 367
Central Sales Tax Act, 1956 — Section 13, 9Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 25 of 29
High Courts16 Feb 1978
Mahamaya Dassi Vs Commissioner of Income Tax
Calcutta High Court · (1980) 126 ITR 748
Income Tax Act, 1961 — Section 161, 164, 168, 256, 26Succession Act, 1925 — Section 247
High Courts15 Feb 1978
Rameshwarlal Lohariwalla Vs Commissioner of Income Tax
Calcutta High Court · (1980) 126 ITR 209
Income Tax Act, 1961 — Section 64
High Courts15 Feb 1978
Commissioner of Income Tax Vs Karnani Industrial Bank Ltd.
Calcutta High Court · (1978) 113 ITR 380
Income Tax Act, 1922 — Section 18A(6), 29, 35
High Courts15 Feb 1978Dismissed
Union of India (UOI) Vs Naresh Chand Goyal and Others
Calcutta High Court · AIR 1978 Cal 307
Arbitration Act, 1940 — Section 34
High Courts15 Feb 1978Dismissed
Sheo Prasad Jethia and Others Vs The State
Calcutta High Court · 82 CWN 424
Constitution of India, 1950 — Article 228A, 233(1)West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 2
High Courts15 Feb 1978
Choudhuri Mohammad Yasin Vs Registrar, University of Calcutta and Others
Calcutta High Court · 82 CWN 480
Constitution of India, 1950 — Article 226
High Courts14 Feb 1978
General Industrial Society Ltd. Vs Eighth Industrial Tribunal and Others
Calcutta High Court · 82 CWN 722 : (1978) 2 LLJ 384
Industrial Disputes Act, 1947 — Section 32, 33, 33A
High Courts10 Feb 1978Allowed
Barendra Nath Das Vs Panna Rani Das and Others
Calcutta High Court · 82 CWN 975
Bengal Money Lenders Act, 1940 — Section 35Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 66, Order 21 Rule 89Partition Act, 1893 — Section 2, 7, 7(b)
High Courts10 Feb 1978
Commissioner of Income Tax Vs I.B. Sen and Sons P. Ltd.
Calcutta High Court · (1980) 121 ITR 664
Companies Act, 1956 — Section 372(2)Income Tax Act, 1922 — Section 23A
High Courts10 Feb 1978
Rajani Kanta Hazra Vs Junior Land Reforms Officer
Calcutta High Court · (1978) 1 ILR (Cal) 376
Bengal Tenancy Act, 1885 — Section 160, 161Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 2, 3, 4, 5, 6
High Courts09 Feb 1978
Eastern Scales (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 477
Income Tax Act, 1961 — Section 30, 37, 39, 40
High Courts09 Feb 1978Allowed
Surendra Nath Sarkar and Others Vs Manatab Monian and Others
Calcutta High Court · AIR 1978 Cal 344 : 82 CWN 661
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151
High Courts09 Feb 1978Dismissed
State of West Bengal and Others Vs Satyesh Ch. Lahiry and Others
Calcutta High Court · (1979) 44 STC 246
High Courts09 Feb 1978
Commissioner of Income Tax Vs T.I. and M. Sales Ltd.
Calcutta High Court · (1978) 114 ITR 59
Income Tax Act, 1961 — Section 161, 163, 217(1), 43
High Courts09 Feb 1978
Niranjan Mondal Vs The State
Calcutta High Court · (1978) CriLJ 636 : 82 CWN 404
Criminal Procedure Code, 1973 (CrPC) — Section 354Penal Code, 1860 (IPC) — Section 323, 504
High Courts08 Feb 1978
Representatives of Mouza Asti Etc. Vs Chandu Herram and Others
Calcutta High Court · 82 CWN 490
West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 6
High Courts08 Feb 1978Allowed
Narahari Dey and Others Vs Chandu Herram and Others
Calcutta High Court · (1978) 02 CAL CK 0044
West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 6
High Courts08 Feb 1978
Maina Debi Goenka Vs Union of India (UOI) and Others
Calcutta High Court · (1978) 115 ITR 423
Income Tax Act, 1922 — Section 24B, 46(5A), 67Income Tax Act, 1961 — Section 276(3), 293
High Courts08 Feb 1978
Commissioner of Income Tax Vs Eyre Smelting P. Ltd.
Calcutta High Court · (1978) 114 ITR 51
Income Tax Act, 1922 — Section 18(7), 46(7)Income Tax Act, 1961 — Section 154, 192(1), 201, 201(1), 231