High Courts05 Dec 1978
Tarapada Hazari and Others Vs Revenue Officer and Others
Calcutta High Court · AIR 1979 Cal 102 : 83 CWN 417
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4West Bengal Land Reforms Act, 1955 — Section 12
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 2 of 29
High Courts04 Dec 1978
Sm. Marchhia Sahun and Another Vs The State of West Bengal and Others
Calcutta High Court · AIR 1979 Cal 94 : 83 CWN 222
Constitution of India, 1950 — Article 22(1), 226, 226(3)West Bengal Estates Acquisition Act, 1953 — Section 44, 5A, 6(1)
High Courts04 Dec 1978
Nanda Lal Agarwalla Vs Rameswar Lal Sharma
Calcutta High Court · AIR 1979 Cal 30
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts04 Dec 1978
Marchhia Sahun and Another Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 222
Constitution of India, 1950 — Article 131A, 226, 226(3), 226A, 32West Bengal Estates Acquisition Act, 1953 — Section 44(2a), 47, 5A, 6(1)
High Courts04 Dec 1978
Commissioner of Wealth Tax Vs Executors to the Estate of Sir E.C. Benthal (decd.)
Calcutta High Court · (1980) 121 ITR 814
Wealth Tax Act, 1957 — Section 7
High Courts01 Dec 1978
M.D. Mundhra and Others Vs Assistant Registrar of Companies and Another
Calcutta High Court · (1980) 50 CompCas 346 : 83 CWN 279
Companies Act, 1956 — Section 210, 210(3), 210(5)
High Courts01 Dec 1978
Ghanashyam Das Vs Krishna Gopal Ghosal
Calcutta High Court · 83 CWN 228
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17, 17(2A), 17(3)
High Courts01 Dec 1978
Ghanshyam Das Vs Krishna Gopal Ghosal
Calcutta High Court · AIR 1979 Cal 19 : 83 CWN 228
West Bengal Premises Tenancy Act, 1956 — Section 17
High Courts01 Dec 1978
Fakruddin Latuwala Vs Bhagirathmull Kanodia and Others
Calcutta High Court · 83 CWN 325
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(2A)(b), 17(3)
High Courts30 Nov 1978
Himangsu Sekhar Jha Vs State of West Bengal and Others
Calcutta High Court · 83 CWN 246
High Courts30 Nov 1978Allowed
Rajendra Nath Majhi Vs Tustu Charan Das and Another
Calcutta High Court · AIR 1979 Cal 105
High Courts30 Nov 1978
Harbanslal Malhotra and Sons (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 629
Income Tax Act, 1922 — Section 23A(1)
High Courts28 Nov 1978
Raghubir Prasad Gupta Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 789
Income Tax Act, 1961 — Section 28, 37(1)
High Courts28 Nov 1978Dismissed
Indra Nath Guha Vs State of West Bengal
Calcutta High Court · 83 CWN 248
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 109, 161, 227, 327, 397
High Courts28 Nov 1978Dismissed
Indra Nath Guha Vs The State of West Bengal
Calcutta High Court · 83 CWN 248
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 109, 161, 162, 227, 235
High Courts24 Nov 1978
Commissioner of Income Tax Vs R.S. Singh and Co.
Calcutta High Court · (1979) 118 ITR 30
Income Tax Act, 1961 — Section 184(7)
High Courts24 Nov 1978Allowed
Gopi Nath Sen and Others Vs Bahadurmul Dulichand and Others
Calcutta High Court · AIR 1979 Cal 203
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 21(2), 24
High Courts23 Nov 1978
Orissa Minerals Development Co. Ltd. Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1979) 117 ITR 434
Income Tax Act, 1961 — Section 33
High Courts23 Nov 1978
Stewarts and Lloyds of India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 125 ITR 270
Companies (Profits) Surtax Act, 1964 — Section 8
High Courts22 Nov 1978
Dayaram Garia Vs The State
Calcutta High Court · (1979) CriLJ 286
Penal Code, 1860 (IPC) — Section 414