High Courts26 Aug 1907Allowed
Bidhata Rai Vs Ram Chariter Rai and Others
Calcutta High Court · (1907) 08 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 3 of 13
High Courts26 Aug 1907
Ram Narain Routh and Others Vs Lal Das Routh and Others
Calcutta High Court · (1907) 08 CAL CK 0012
High Courts23 Aug 1907
Harihar Pande Vs Chowdhury Karamat Hossein and Others
Calcutta High Court · 4 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Aug 1907
Ram Ratan Chuckerbutty Vs Jogesh Chandra Bahttacharya and Others
Calcutta High Court · (1907) 08 CAL CK 0034
High Courts21 Aug 1907Dismissed
Sahadev Sukul and Others Vs Sheikh Sakhawat Hossein
Calcutta High Court · (1907) 08 CAL CK 0015
High Courts21 Aug 1907
Balajit Singh Vs Bhoju Ghose and Others
Calcutta High Court · (1907) 08 CAL CK 0001
High Courts19 Aug 1907
Mahima Chandra Sirdar Vs Kali Mandol and another
Calcutta High Court · (1907) 08 CAL CK 0029
High Courts16 Aug 1907
Beni Bhushan Roy Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 991
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 124A
High Courts16 Aug 1907
The Secretary of State For India in Council Vs Gobind Lal Bysak and another
Calcutta High Court · (1907) 08 CAL CK 0011
High Courts16 Aug 1907Allowed
Jogendra Nath Roy and others Vs Baladeb Das Marwari and others
Calcutta High Court · (1907) 08 CAL CK 0010
High Courts15 Aug 1907Allowed
Nibaran Chandra Roy and Two Others Vs The King Emperor
Calcutta High Court · (1907) 08 CAL CK 0024
High Courts15 Aug 1907
Abinash Chandra Mitra Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 415
Penal Code, 1860 (IPC) — Section 147, 437
High Courts14 Aug 1907Allowed
Mahanand Sahai and others Vs Mussmat Sayedunissa Bibi
Calcutta High Court · (1907) 08 CAL CK 0033
High Courts12 Aug 1907
Gobinda Sundar Sinha Chowdhury Vs Sri Krishna Chakravarti and Others
Calcutta High Court · 3 Ind. Cas. 346
High Courts08 Aug 1907
Enatullah Biswas Vs Gajaruddi Biswas and another
Calcutta High Court · (1907) 08 CAL CK 0031
High Courts08 Aug 1907Dismissed
Gobinda Kumar Roy Chowdhury and Others Vs Debendra Kumar Roy Chowdhury and Others
Calcutta High Court · (1907) 08 CAL CK 0016
High Courts07 Aug 1907
Nanda Kumar Sirkar and another Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0027
High Courts07 Aug 1907
Elem Molla and Another Vs Emperor
Calcutta High Court · 6 Ind. Cas. 921
Penal Code, 1860 (IPC) — Section 302