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Calcutta High Court judgments, 1907

248 judgments · page 4 of 13

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High Courts07 Aug 1907Dismissed

Kunja Behari Singha Vs Bhupendra Kumar Dutt and others

Calcutta High Court · (1907) 08 CAL CK 0014

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High Courts07 Aug 1907

Sheo Saran Lal Vs Lal Mohamad Lal and Faizulla Mian

Calcutta High Court · (1907) 08 CAL CK 0003

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High Courts06 Aug 1907

Abinash Chandra Bhattacharjee Vs Emperor

Calcutta High Court · (1907) ILR (Cal) 986

Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 122, 124A, 62
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High Courts02 Aug 1907

Ashutosh Sikdar Vs Behari Lal Kirtunia and Others

Calcutta High Court · (1907) 08 CAL CK 0023

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High Courts02 Aug 1907

Chairman, South Barrackpore Municipality Vs Amulya Nath Chatterjee

Calcutta High Court · (1907) ILR (Cal) 1030

Bengal Municipal Act, 1932 — Section 34, 37
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High Courts02 Aug 1907Dismissed

The Secretary of State for India In Council Vs Karuna Kanta Chowdhury

Calcutta High Court · (1907) 08 CAL CK 0007

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High Courts01 Aug 1907Dismissed

Jugdeo Singh Vs Habibulla and others

Calcutta High Court · (1907) 08 CAL CK 0030

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High Courts01 Aug 1907Allowed

Bishendut Tewari and others Vs Nandan Pershad Dubay and Another

Calcutta High Court · (1907) 08 CAL CK 0005

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High Courts30 Jul 1907Dismissed

Mohunt Padmalav Ramanuja Das Vs Lukmi Rani and Others

Calcutta High Court · (1907) 07 CAL CK 0007

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High Courts30 Jul 1907

Mulchand Lala Vs Kashibullah Biswas and Others

Calcutta High Court · (1907) 07 CAL CK 0003

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High Courts29 Jul 1907

Ijjatulla Bhuyan Vs Chandra Mohan Banerjee

Calcutta High Court · (1907) ILR (Cal) 954

Court Fees Act, 1870 — Section 11
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High Courts29 Jul 1907Dismissed

Kripa Sindhu Mukerjee Vs Annanda Sundari Debi

Calcutta High Court · (1907) 07 CAL CK 0009

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High Courts29 Jul 1907

Tribeni Sahu Vs Bhagwat Bux

Calcutta High Court · (1907) ILR (Cal) 1037

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High Courts26 Jul 1907

Pitambar Gain and Another Vs Uddhab Mondal

Calcutta High Court · (1907) 07 CAL CK 0024

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High Courts26 Jul 1907

Upendra Kumar Chakravarti Vs Sham Lal Mandal

Calcutta High Court · (1907) ILR (Cal) 1020

Limitation Act, 1963 — Article 175C
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High Courts26 Jul 1907

Uma Sundari Debi Vs Benode Lal Pakrashi

Calcutta High Court · (1907) ILR (Cal) 1026

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High Courts23 Jul 1907

Ijjatulla Bhuiyan and others Vs Chandra Mohan Banerji

Calcutta High Court · (1907) 07 CAL CK 0004

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High Courts22 Jul 1907Allowed

Sarada Charan Chatterjee Vs Iswar Samli and Others

Calcutta High Court · (1907) 07 CAL CK 0023

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High Courts22 Jul 1907

Agilul Hosain Vs Dino Nath Dutt

Calcutta High Court · (1907) ILR (Cal) 996

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High Courts22 Jul 1907

Kumar Saradindu Roy Vs The Collector of Rungpur and Others

Calcutta High Court · (1907) 07 CAL CK 0002

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