High Courts17 Jun 1907
Prakas Chunder Dutt Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 918
Criminal Procedure Code, 1898 (CrPC) — Section 10(2), 12, 528
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 6 of 13
High Courts12 Jun 1907
Moharaja Bahadur Sir Jotindra Mohon Tagore Vs Jogendra Nath Roy and Others and Norendra Bhusan Roy and Another
Calcutta High Court · (1907) 06 CAL CK 0011
High Courts12 Jun 1907Dismissed
Amar Chand Kundu and others Vs Nani Gopal Mukerjee and Another
Calcutta High Court · (1907) 06 CAL CK 0008
High Courts11 Jun 1907Dismissed
Gajadhar Mahto and Others Vs Raghubar Gope and another
Calcutta High Court · (1907) 06 CAL CK 0013
High Courts10 Jun 1907
Mahomed Mehdi Bella Vs Mohini Kanta Saha Chowdhry
Calcutta High Court · (1907) ILR (Cal) 874
High Courts10 Jun 1907
Balbhadra Vs Bhowani
Calcutta High Court · (1907) ILR (Cal) 853
General Clauses Act, 1868 — Section 2(11)General Clauses Act, 1897 — Section 3(24)Specific Relief Act, 1877 — Section 39
High Courts08 Jun 1907
Bipin Behari Ghose Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 913
Calcutta Municipal Act, 1899 — Section 198, 466
High Courts07 Jun 1907
Ramantar Sahu Vs Arrah Municipal Board
Calcutta High Court · (1907) 06 CAL CK 0003
High Courts05 Jun 1907
Kumud Kumari Dassi Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 909
Calcutta Municipal Act, 1923 — Section 408, 419, 574
High Courts04 Jun 1907
Mohim Chandra Roy and Others Vs Srimati Kali Tara Debya and others
Calcutta High Court · (1907) 06 CAL CK 0017
High Courts31 May 1907
Bepin Behary Ghose Vs The Corporation of Calcutta
Calcutta High Court · (1907) 05 CAL CK 0033
High Courts31 May 1907
Purna Chandra Chatterjee Vs Dinabandhu Mukerjee
Calcutta High Court · (1907) ILR (Cal) 811
Public Demands Recovery Act, 1895 — Section 10
High Courts31 May 1907
Mohamed Siddiq and another Vs The Emperor
Calcutta High Court · (1907) 05 CAL CK 0024
High Courts30 May 1907Dismissed
Ram Taran Goswami Vs Rameswar Malia and Others
Calcutta High Court · (1907) 05 CAL CK 0025
High Courts30 May 1907
Surendra Nath Sarkar Vs Atul Chandra Roy
Calcutta High Court · (1907) ILR (Cal) 892
High Courts28 May 1907
Abir Paramanik Vs Jahar Mahmud Mandal
Calcutta High Court · (1907) ILR (Cal) 886
Transfer of Property Act, 1882 — Section 89
High Courts28 May 1907
Bisu Haldar and Another Vs The Emperor at the prosecution of Probhat Chunder Chakrabutty
Calcutta High Court · (1907) 05 CAL CK 0005
High Courts28 May 1907Dismissed
Elem Molla Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 315
Penal Code, 1860 (IPC) — Section 302
High Courts27 May 1907
Gokul Chandra Das and Another Vs India General Steam Navigation and Railway Co., Ld.
Calcutta High Court · (1907) 05 CAL CK 0003
High Courts27 May 1907
Baney Madhub Mullick Vs Subal Chunder Law
Calcutta High Court · (1907) 05 CAL CK 0002