COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 7 of 13
Maharaja Sir Jotindra Mohun Tagore Vs Emam Ali
Calcutta High Court · 2 Ind. Cas. 633
Jadu Nath Sarkar and others Vs Mahendra Nath Rai Chowdhury and others
Calcutta High Court · (1907) 05 CAL CK 0006
Herbert Manners and Others Vs Chatter Mahto and Others
Calcutta High Court · 4 Ind. Cas. 531
Gadadhar Bose Vs Radha Charan Poddar
Calcutta High Court · (1907) ILR (Cal) 868
Annada Kumar Roy Vs Indra Bhusan Mukhopadhya
Calcutta High Court · (1907) 05 CAL CK 0034
Kedar Nath Bhandary Vs The Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 863
Rajani Kanta Biswas Vs Ekkowri Das
Calcutta High Court · (1907) ILR (Cal) 689
Jogendra Chandra Sen Vs Wazidunnissa Khatun
Calcutta High Court · (1907) ILR (Cal) 860
Rustun Gazi Vs Tara Prosanna Chowdhuri and Another
Calcutta High Court · (1907) 05 CAL CK 0035
Corporation of Calcutta Vs Imadul Huq
Calcutta High Court · (1907) ILR (Cal) 844
Gopi Chand Bothra Vs Kasimunnessa Khatun
Calcutta High Court · (1907) ILR (Cal) 836
Kolha Koer Vs Muneswar Tewari
Calcutta High Court · (1907) ILR (Cal) 840
Hari Mohan Misser Vs Surendra Narayan Singh
Calcutta High Court · (1907) ILR (Cal) 718
Nandu Sahu and Others Vs Ram Lakhan Singh and Others
Calcutta High Court · 2 Ind. Cas. 633a
Annada Pershad Panja Vs Prasannamoyi Dasi
Calcutta High Court · (1907) ILR (Cal) 711
Baijnath Ram Goenka Vs Nand Kumar Singh
Calcutta High Court · (1907) ILR (Cal) 677
Ajodhya Nath Chowdhury, principal Vs Keshub Chandra Mukherjee and Others
Calcutta High Court · (1907) 05 CAL CK 0036
Rajeshwar Mullick Vs Gopeshwar Mullick
Calcutta High Court · (1907) ILR (Cal) 828
Jogo Mohan Deb Laskar Vs Daudoong Burman and Others
Calcutta High Court · (1907) 05 CAL CK 0007