COURT ARCHIVE

Calcutta High Court judgments, 1907

248 judgments · page 9 of 13

High Courts10 Apr 1907

In Re: Basakta Kumar Banerji

Calcutta High Court · (1907) 04 CAL CK 0024

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High Courts10 Apr 1907

Gurdeo Singh and Others Vs Chandrika Singh and Others

Calcutta High Court · 1 Ind. Cas. 913

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 18, 9Civil Procedure Code, 1908 (CPC) — Section 25Registration Act, 1877 — Section 17

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High Courts10 Apr 1907

Harish Chunder Neogy, Claimant Vs The Secretary of State for India in Council

Calcutta High Court · (1907) 04 CAL CK 0008

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High Courts10 Apr 1907

Gurdeo Singh and Chandrikah Singh Vs Chandrikah Singh and Rashbehary Singh

Calcutta High Court · (1909) ILR (Cal) 193

Civil Procedure Code, 1908 (CPC) — Section 25

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High Courts09 Apr 1907Dismissed

Peary Lal Singh Vs Radha Nath Singh

Calcutta High Court · (1907) 04 CAL CK 0022

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High Courts09 Apr 1907

Jadu Lal Sahu Vs Lowis

Calcutta High Court · (1907) ILR (Cal) 848

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 465, 471

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High Courts08 Apr 1907

Lakhan Narain Das Vs Jainath Panday

Calcutta High Court · (1907) ILR (Cal) 516

Bengal Tenancy Act, 1885 — Section 183, 5(2)

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High Courts04 Apr 1907

Kishun Pershad Chowdhry Vs Tipan Pershad Singh

Calcutta High Court · (1907) ILR (Cal) 735

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High Courts03 Apr 1907

Sewdutt Roy Maskara Vs Nahapiet

Calcutta High Court · (1907) ILR (Cal) 628

Contract Act, 1872 — Section 236

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High Courts03 Apr 1907

Hakim Lal Vs Mooshahar Sahu

Calcutta High Court · (1907) ILR (Cal) 999

Transfer of Property Act, 1882 — Section 53

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High Courts31 Mar 1907

Sheikh Amir Ali Vs Mathoo Sahoo and Others

Calcutta High Court · (1907) 03 CAL CK 0024

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High Courts27 Mar 1907Dismissed

Nabin Chandra Chakrabarti and Others Vs Maharaja Radha Kishore Manikya Bahadur and Others

Calcutta High Court · (1907) 03 CAL CK 0028

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High Courts27 Mar 1907

Prabhu Narain Singh Vs Saligram Singh

Calcutta High Court · (1907) ILR (Cal) 576

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High Courts27 Mar 1907

Laliteshwar Singh Vs Rameshwar Singh

Calcutta High Court · (1907) ILR (Cal) 619

High Courts Act, 1861 — Section 9Limitation Act, 1908 — Section 14

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High Courts27 Mar 1907Allowed

Babu Laliteshwar Singh Vs The Hon''ble Maharaja Sir Rameshwar Singh Bahadur and others

Calcutta High Court · (1907) 03 CAL CK 0003

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High Courts26 Mar 1907

Banwari Lal and Others Vs Sheo Sankar Misser and Others

Calcutta High Court · 1 Ind. Cas. 670

Court Fees Act, 1870 — Article 17(6), 17(6), 7(1)Limitation Act, 1963 — Article 109, 8

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High Courts23 Mar 1907

Abdul Rahman Vs Amir Ali

Calcutta High Court · (1907) ILR (Cal) 612

Limitation Act, 1963 — Section 22

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High Courts23 Mar 1907

Amar Chandra Kundu Vs Sebak Chand Chowdhury

Calcutta High Court · (1907) ILR (Cal) 642

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High Courts23 Mar 1907

Begu Singh Vs Emperor

Calcutta High Court · (1907) ILR (Cal) 551

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476

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High Courts22 Mar 1907

In Re: Nirojini Debi

Calcutta High Court · (1907) ILR (Cal) 706

Probate and Administration Act, 1881 — Section 33

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