High Courts21 Mar 1907
Abu Bakar Vs Peary Mohan Mukerjee
Calcutta High Court · (1907) ILR (Cal) 451
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 10 of 13
High Courts20 Mar 1907
Rebati Mohan Das Vs Ahmed Khan
Calcutta High Court · 1 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 6(a)
High Courts19 Mar 1907Dismissed
Sheikh Abdul Latif Vs Rajani Mohun Roy
Calcutta High Court · (1907) 03 CAL CK 0025
High Courts19 Mar 1907
Shyama Sundari Dasya Vs Mahomed Zarip and Others
Calcutta High Court · 3 Ind. Cas. 693
Land Registration Act, 1876 — Section 89Limitation Act, 1963 — Article 14
High Courts18 Mar 1907
Brojanath Bose Vs Durga Prosad Singh
Calcutta High Court · (1907) ILR (Cal) 753
High Courts15 Mar 1907Dismissed
Beni Madhub Das Vs Jotindra Mohun Tagore and others
Calcutta High Court · (1907) 03 CAL CK 0010
High Courts11 Mar 1907Allowed
Faijuddi Sardar and another Vs Asimuddi Biswas and another
Calcutta High Court · (1907) 03 CAL CK 0027
High Courts11 Mar 1907Dismissed
Raja Narpat Singh Deo Vs Kasiram Singh Deo and Others
Calcutta High Court · (1907) 03 CAL CK 0021
High Courts11 Mar 1907
Radha Kishun Marwari, Auction-purchaser Vs Hem Chandra Boss and Others
Calcutta High Court · (1907) 03 CAL CK 0009
High Courts07 Mar 1907Dismissed
Dharanjit Narayan Singh and others Vs Chandeshwar Prosad Narayan Singh
Calcutta High Court · (1907) 03 CAL CK 0029
High Courts07 Mar 1907Dismissed
Upendra Chandra Singh Vs Sakhi Chand
Calcutta High Court · (1907) 03 CAL CK 0002
High Courts06 Mar 1907
Narang Rai Agarwalla Vs River Steam Navigation Company, Ld.
Calcutta High Court · (1907) ILR (Cal) 419
Railways Act, 1890 — Section 75
High Courts05 Mar 1907
Biprodas Pal Chaudhri Vs Sarat Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 168
High Courts04 Mar 1907
Chandra Kumar Nath Vs Kamini Kumar Ghose
Calcutta High Court · (1907) 03 CAL CK 0005
High Courts01 Mar 1907
Panchu Das Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 698
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238Penal Code, 1860 (IPC) — Section 147, 149, 149, 304, 325
High Courts01 Mar 1907
Jatindra Nath Chatterjee and another Vs The Emperor
Calcutta High Court · (1907) 03 CAL CK 0008
High Courts27 Feb 1907
Nahar Khan and Others Vs The Emperor
Calcutta High Court · (1907) 02 CAL CK 0023