High Courts05 Feb 1907Dismissed
Kinuram Mondol and another Vs Nitye Chand Sirdar and others
Calcutta High Court · (1907) 02 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 12 of 13
High Courts05 Feb 1907Dismissed
Rameshwar Singh Vs The Secretary of State for India
Calcutta High Court · (1907) 02 CAL CK 0007
High Courts04 Feb 1907
Jan Mahamad Mandal Vs Masher Bibee and others
Calcutta High Court · (1907) 02 CAL CK 0015
High Courts04 Feb 1907
Keshobati Kumari Vs Satya Narain Singh
Calcutta High Court · (1907) ILR (Cal) 569
Guardians and Wards Act, 1890 — Section 7
High Courts31 Jan 1907Dismissed
Fani Bhusan Banerjee Vs Surja Kant Roy Chowdhury and another
Calcutta High Court · (1907) 01 CAL CK 0019
High Courts30 Jan 1907Dismissed
Ramkinkar Biswas and Others Vs Akhil Chandra Chowdhuri
Calcutta High Court · (1907) 01 CAL CK 0021
High Courts30 Jan 1907
Satish Chandra Mukerjee Vs Ahara Prasad Mukerjee
Calcutta High Court · (1907) ILR (Cal) 403
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts29 Jan 1907
Rameswar Singh Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 470
Court Fees Act, 1870 — Section 13Land Acquisition Act, 1894 — Section 6, 8
High Courts28 Jan 1907Allowed
Gangadas Bhattar and Another Vs Jogendra Nath Mitter and Others
Calcutta High Court · (1907) 01 CAL CK 0020
High Courts23 Jan 1907Dismissed
Dwarka Nath Pal and others Vs Tarini Sankar Roy and another
Calcutta High Court · (1907) 01 CAL CK 0012
High Courts22 Jan 1907Dismissed
Amrita Lal Mukherjee Vs Giridhar Ghosh and Another
Calcutta High Court · (1907) 01 CAL CK 0007
High Courts22 Jan 1907Dismissed
Sailabala Debi and Others Vs Sriram Bhattacharji and Another
Calcutta High Court · (1907) 01 CAL CK 0002
High Courts21 Jan 1907Dismissed
Behary Lal Sur and others Vs Nanda Lal Goswami
Calcutta High Court · (1907) 01 CAL CK 0014
High Courts21 Jan 1907
Tara Chand Samanta and Others Vs Chandra Sekhar Mookerjee and Others
Calcutta High Court · 5 Ind. Cas. 184
High Courts17 Jan 1907
Banalata Dasi and another Vs Monmotha Nath Goswami
Calcutta High Court · (1907) 01 CAL CK 0010
High Courts16 Jan 1907
Mathura Nath Chattopadhaya and Another Vs Sib Chandra Bose
Calcutta High Court · (1907) 01 CAL CK 0022
High Courts16 Jan 1907
Trilokya Mohini Dasi Vs Kali Prosanna Ghose and Others
Calcutta High Court · (1907) 01 CAL CK 0003
High Courts15 Jan 1907
Roy Jotindra Nath Chowdhury and Others Vs Rai Prasanna Kumar Banerjee Bahadur and others
Calcutta High Court · (1907) 01 CAL CK 0005