High Courts09 May 1907
Rahmat Karim Vs Abdul Karim
Calcutta High Court · (1907) ILR (Cal) 672
Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 8 of 13
High Courts08 May 1907
Prabal Chandra Mukerjee Vs Jadupati Chakravarti
Calcutta High Court · (1907) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts07 May 1907
Kali Charan Lal Vs Basudeo Narain Singh
Calcutta High Court · (1907) 05 CAL CK 0031
High Courts03 May 1907
Gunaputty Roy Agarwalla Vs Thakurdye Thakurani and Another
Calcutta High Court · (1907) ILR (Cal) 823
Presidency Small Cause Courts Act, 1882 — Section 28
High Courts03 May 1907
Mozaffer Ali Vs Hedayet Hosain
Calcutta High Court · (1907) ILR (Cal) 584
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts01 May 1907
Ranjit Singh Vs Radha Charan Chandra
Calcutta High Court · (1907) ILR (Cal) 564
Limitation Act, 1963 — Article 113
High Courts30 Apr 1907
Harabati Vs Satyabadi Behara
Calcutta High Court · (1907) ILR (Cal) 636
Transfer of Property Act, 1882 — Section 92
High Courts30 Apr 1907
Hari Charan Singh Vs Chandra Kumar Dey
Calcutta High Court · (1907) ILR (Cal) 787
High Courts30 Apr 1907
Ram Ratan Sahu and others Vs Bishun Chand and others
Calcutta High Court · (1907) 04 CAL CK 0010
High Courts23 Apr 1907
Dil Gazi Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 686
Penal Code, 1860 (IPC) — Section 84
High Courts23 Apr 1907
Dildar Ali Khan Vs Bhawani Sahai Singh
Calcutta High Court · (1907) ILR (Cal) 878
High Courts23 Apr 1907Dismissed
Musst. Bibi Umatul Batul Vs Musst. Nanji Koer and Others
Calcutta High Court · (1907) 04 CAL CK 0005
High Courts22 Apr 1907
Aldridge Vs Barrow
Calcutta High Court · (1907) ILR (Cal) 662
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts18 Apr 1907
Nemai Chandra Bose and Others Vs Mohamed Basir and Others
Calcutta High Court · 4 Ind. Cas. 173
High Courts17 Apr 1907Allowed
Dhanukdhari Singh and Another Vs Nathima Sahu and others
Calcutta High Court · (1907) 04 CAL CK 0003
High Courts16 Apr 1907Allowed
Surendra Mohan Singh and Others Vs Banshidhar Marwari and Others
Calcutta High Court · (1907) 04 CAL CK 0006
High Courts15 Apr 1907
Fink Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 599
Land Acquisition Act, 1894 — Section 6
High Courts15 Apr 1907
Shibh Narain Mookerjee Vs Baikuntha Nath Isar and Others
Calcutta High Court · (1907) 04 CAL CK 0002
High Courts12 Apr 1907Dismissed
Mohesh Chandra Bosu Vs Radha Kishore Bhattacherjee
Calcutta High Court · (1907) 04 CAL CK 0007