High Courts26 Nov 1907Dismissed
Gunga Prosad Vs Brojo Nath Das and Another
Calcutta High Court · (1907) 11 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1907
248 judgments · page 2 of 13
High Courts25 Nov 1907Dismissed
Shambhu Chandra Hazra Vs Purna Chandra Pal and Others
Calcutta High Court · (1907) 11 CAL CK 0003
High Courts22 Nov 1907Allowed
Mussamat Hafizan Vs Abdul Karim
Calcutta High Court · (1907) 11 CAL CK 0006
High Courts21 Nov 1907Dismissed
Bhawal Sahu and Others Vs Baij Nath Pertab Narain Singh
Calcutta High Court · (1907) 11 CAL CK 0002
High Courts20 Nov 1907Allowed
Mohabir Tewari and others Vs Purbhoo Nath Chowbey and Another
Calcutta High Court · (1907) 11 CAL CK 0004
High Courts12 Nov 1907Dismissed
Krishna Kinkar Dutta and Another Vs Mahanto Bhagaban Das and Susar Moyi Debi and Another
Calcutta High Court · (1907) 11 CAL CK 0008
High Courts12 Nov 1907Allowed
Syed Abdul Rab Chowdhury Vs H.C. Eggar and Another
Calcutta High Court · (1907) 11 CAL CK 0001
High Courts28 Oct 1907
Raj Kumar Singha Vs Tincowri Mazumdar
Calcutta High Court · (1907) 10 CAL CK 0001
High Courts27 Sept 1907
Jamait Mullik and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0005
High Courts27 Sept 1907
Addaita Bhuia and Others Vs Kali Das De
Calcutta High Court · (1907) 09 CAL CK 0001
High Courts24 Sept 1907
Sobh Nath Singh and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0003
High Courts11 Sept 1907
Kamini Baurini Vs Fakir Chand Sarkar and Kartik Bauri
Calcutta High Court · (1907) 09 CAL CK 0004
High Courts11 Sept 1907
Gagan Chandra Das Chowdhury Vs The Emperor at the prosecution of Poran Ram Deb
Calcutta High Court · (1907) 09 CAL CK 0002
High Courts29 Aug 1907
Kamal Kumari Devi Vs Narendra Nath Mukherji and Others
Calcutta High Court · 1 Ind. Cas. 573
Contract Act, 1872 — Section 21, 23Succession Act, 1865 — Section 167
High Courts29 Aug 1907
Musstt. Umatul Mehdi Vs Musstt. Kulsoom
Calcutta High Court · (1907) 08 CAL CK 0019
High Courts29 Aug 1907
Rash Behari Lal Mandal and others Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0006
High Courts29 Aug 1907Allowed
Mirza Shamsher Bahadur and Others Vs Munshi Kunj Behari Lal and others
Calcutta High Court · (1907) 08 CAL CK 0002
High Courts27 Aug 1907Dismissed
Ram Pershad Koeri and Others Vs Jawahir Roy and Others
Calcutta High Court · (1907) 08 CAL CK 0026
High Courts27 Aug 1907
Tilak Chand Lahuthy Vs The East India Ry. Co. and another
Calcutta High Court · (1907) 08 CAL CK 0013