High Courts05 Jan 1917
Srimati Karimunnessa Chowdhurani Vs Srimati Ekiwa Syed Badrul Hyder Chowdhury and Others Vs Ali Ashraf Chowdhury and Others
Calcutta High Court · 37 Ind. Cas. 904
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 25 of 25
High Courts05 Jan 1917
Jayanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0007
High Courts05 Jan 1917
Shamiruddin Mandal Vs Abdul Bari Mandal and Others
Calcutta High Court · 38 Ind. Cas. 25
High Courts04 Jan 1917
Hari Mohan Pal and Another Vs Kailash Chndra Dhur and Sheikh Imamuddin and Others
Calcutta High Court · 37 Ind. Cas. 983
High Courts03 Jan 1917
Thakurdas Moti Lal Vs Joseph Iskender and Others
Calcutta High Court · 41 Ind. Cas. 516
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts02 Jan 1917
Girindra Kishore Bhowmik Vs Nanda Lal Singh Roy
Calcutta High Court · 38 Ind. Cas. 63
High Courts02 Jan 1917Allowed
Brajendra Kishore Roy Chowdhury Vs Hindustan Co-operative Insurance Society Ld.
Calcutta High Court · (1917) 01 CAL CK 0011
High Courts01 Jan 1917
C.E. Grey, Official Trustee of Bengal Vs The Secretary of State for India in Council and Bagabutti Das Seal and Others
Calcutta High Court · 39 Ind. Cas. 619
Land Acquisition Act, 1894 — Section 23(1)