High Courts15 Jan 1917Allowed
Karimunnessa Choudhrani Vs Ekina Banoo
Calcutta High Court · (1917) 01 CAL CK 0037
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 24 of 25
High Courts15 Jan 1917
Sheikh Ali Mamud Vs Sheikh Miarish
Calcutta High Court · 37 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3
High Courts12 Jan 1917
Kshirod Gobinda Chowdhury and Others Vs Rajendra Narayan Shaha
Calcutta High Court · 38 Ind. Cas. 94
High Courts11 Jan 1917
Ram Kumar Chackerbutty, Gour Chandra Chackerbutty Vs Maharaja Birendra Kishore Manikya Bahadur
Calcutta High Court · 45 Ind. Cas. 65
High Courts11 Jan 1917
Nalini Kanta Laha and Others Vs Anukul Chandra Laha
Calcutta High Court · 39 Ind. Cas. 490
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 465, 467, 471
High Courts10 Jan 1917
Subaj Mal Kharad Vs Akshoy Kumar Roy Chowdhury and Another
Calcutta High Court · (1917) 01 CAL CK 0052
Calcutta Municipal Act, 1923 — Section 336Civil Procedure Code, 1908 (CPC) — Section 91
High Courts10 Jan 1917
Sarat Chandra Ghosh and Others Vs Entaz Sheik and Others
Calcutta High Court · 38 Ind. Cas. 578
High Courts10 Jan 1917Dismissed
Moharaj Bahadur Singh Vs Inder Chand Bothra
Calcutta High Court · (1917) 01 CAL CK 0008
High Courts09 Jan 1917
Joyanuddin Khan Vs Jamiruddin Sarkar
Calcutta High Court · (1917) 01 CAL CK 0039
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17(1), Order 21 Rule 17(2)
High Courts09 Jan 1917
Kailas Chandra Sarkar Vs Kantiram Das Bania
Calcutta High Court · 37 Ind. Cas. 993
High Courts09 Jan 1917
Sashi Bhusan Das Vs Pratur Chandra Roy and Others
Calcutta High Court · 37 Ind. Cas. 802
Limitation Act, 1908 — Article 181, 182
High Courts09 Jan 1917
Re Ketokey Charan Banerji and Others Vs Srimati Sarat Kumari Debi
Calcutta High Court · 40 Ind. Cas. 999
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Jan 1917
Nibaran Chandra Kundu Vs Chairman of the Corporation of Calcutta
Calcutta High Court · 38 Ind. Cas. 960
High Courts09 Jan 1917
Ganga Prasad Dutt Vs Rani Hemangini Debt, Executrix To The Estate Of Late Raja Jogendra Nath Roy Bahadur and Others
Calcutta High Court · 37 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts07 Jan 1917
Upendralal Gupta and Others Vs Jogesh Chandra Roy
Calcutta High Court · 38 Ind. Cas. 56
High Courts05 Jan 1917
Raj Kumar Deoty Vs Satish Chandra Ghosh
Calcutta High Court · 40 Ind. Cas. 735
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)