High Courts26 Jan 1917
Baroda Charan Dhar Vs Ershad Khan and Others
Calcutta High Court · 38 Ind. Cas. 520
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 23 of 25
High Courts26 Jan 1917
Kunja Behari Raha Vs Jogendra Chandra Das and Others
Calcutta High Court · 38 Ind. Cas. 293
High Courts26 Jan 1917
Bisan Ram Patri Vs Satis Chandra Sarma and Others
Calcutta High Court · 38 Ind. Cas. 216
High Courts25 Jan 1917
Jagabandhu Dutt Vs Rajani Kanta Pal and Others Rajani Kanta Pal Vs Jagabandhu Dutt
Calcutta High Court · 37 Ind. Cas. 790
Land Revenue Sales Act, 1859 — Section 36
High Courts25 Jan 1917
Akil Chandra Saha and Others Vs Girish Chandra Saha, Executor to the Estate of Hari Mohan Saha
Calcutta High Court · 41 Ind. Cas. 302
High Courts24 Jan 1917
Pran Krishna Das Vs Protap Chandra Dalai and Others
Calcutta High Court · 38 Ind. Cas. 536
High Courts23 Jan 1917
Asrafulla Sarkar and Another Vs Emperor
Calcutta High Court · 38 Ind. Cas. 422
High Courts23 Jan 1917
Beatrice Alice De Ste Croix Vs Philip De Ste Croix
Calcutta High Court · 41 Ind. Cas. 447
Divorce Act, 1869 — Section 12, 13, 14
High Courts21 Jan 1917
Brojendro Kissore Roy Chowdhury Vs The Hindusthan Co-Operative Insurance Society, Ltd.
Calcutta High Court · 39 Ind. Cas. 705
Contract Act, 1872 — Section 126Limitation Act, 1908 — Section 20, 21
High Courts19 Jan 1917Dismissed
Nakimo Dewani Vs Pemba Ditchen
Calcutta High Court · (1917) 01 CAL CK 0051
High Courts18 Jan 1917
Nawab Jan and Others Vs Safiur Rahman and Others
Calcutta High Court · 38 Ind. Cas. 882
High Courts17 Jan 1917
Nabin Chandra Chakrabutty Vs Rajendra Nath Banerjee and Others
Calcutta High Court · 39 Ind. Cas. 487
High Courts17 Jan 1917
Nakymo Dewani and Others Vs Jerang Dewan and Others
Calcutta High Court · 37 Ind. Cas. 971
Court of Wards Act — Section 18
High Courts17 Jan 1917
Raj Kumar Kusari Vs Registrar of Joint Stock Companies
Calcutta High Court · 38 Ind. Cas. 437
High Courts16 Jan 1917
The Bengal Stone Company Ld. Vs Joseph Isaac Joseph Hyam and Another
Calcutta High Court · 45 Ind. Cas. 738
Contract Act, 1872 — Section 15
High Courts16 Jan 1917
Rajeswar Bagchi and Nripati Chandra Das Vs Emperor
Calcutta High Court · 40 Ind. Cas. 725
Stamp Act, 1899 — Section 62(6), 68(c)
High Courts16 Jan 1917
Sekandar Sheikh and Others Vs Anu Sarkar
Calcutta High Court · 38 Ind. Cas. 69
High Courts16 Jan 1917
In Re: Babu Hari Prosunno Mookerjee, Mukhtear
Calcutta High Court · 39 Ind. Cas. 305
Legal Practitioners Act, 1879 — Section 13(f), 14