High Courts09 Feb 1917
Alec Aran Cohen Vs Sasi Bhusan Das Gupta and Another
Calcutta High Court · 40 Ind. Cas. 728
Penal Code, 1860 (IPC) — Section 206, 253
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 22 of 25
High Courts09 Feb 1917
Nundo Lal Mullick Vs Punchanon Mukherjee
Calcutta High Court · 42 Ind. Cas. 484
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 4, Order 47 Rule 7
High Courts08 Feb 1917
Maharaja Manindra Chandra Nandi Vs Srinibash Kasya and Another
Calcutta High Court · 39 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 29
High Courts08 Feb 1917
Ram Kumar Chowdhury Vs Rameshwar Saha and Others Rameshwar Saha and Others Vs Ram Kumar Chowdhury and Others
Calcutta High Court · 38 Ind. Cas. 523
High Courts07 Feb 1917
Madhoram Hurdeodass Vs G.C. Sett and Another
Calcutta High Court · 40 Ind. Cas. 383
Contract Act, 1872 — Section 56, 66
High Courts07 Feb 1917
Azimuddin Choudhuri and Others Vs Peer Mahomed Bepari and Others
Calcutta High Court · 39 Ind. Cas. 137
High Courts05 Feb 1917
Muhammad Ibrahim Or Ibrahim Pahalwan Vs Emperor
Calcutta High Court · 39 Ind. Cas. 977
Evidence Act, 1872 — Section 25, 26
High Courts05 Feb 1917
Munshi Emaduddin Chowdhury Vs Danesh Mamud and Others
Calcutta High Court · 39 Ind. Cas. 240
High Courts02 Feb 1917
Srimati Narainmoyi Dasi and Others Vs Umesh Chandra Dey and Others Umesh Chandra Dey and Another Vs Srimati Narainmoyi Dasi and Others
Calcutta High Court · 38 Ind. Cas. 459
High Courts02 Feb 1917
Maharaja Bahadur Sir Prodyat Kumar Tagore and Another Vs Maharulla Sandar
Calcutta High Court · 39 Ind. Cas. 497
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Feb 1917
Kali Das Chaudhuri and Others Vs Srimati Danpadi Sundari Dassee
Calcutta High Court · 43 Ind. Cas. 893
Limitation Act, 1908 — Section 22Limitation Act, 1963 — Section 19
High Courts01 Feb 1917
Dembeswar Sarma Vs The Collector of Sibsagar
Calcutta High Court · 39 Ind. Cas. 637
Land Acquisition Act, 1894 — Section 18, 54
High Courts01 Feb 1917
Iswar Chandra Dey and Others Vs Murari Lal Dutt and Others
Calcutta High Court · 41 Ind. Cas. 472
Bengal Tenancy Act, 1885 — Section 182
High Courts31 Jan 1917
Parasulla Mallick Vs Chandra Kanta Dass
Calcutta High Court · 39 Ind. Cas. 177
Contract Act, 1872 — Section 27, 65
High Courts31 Jan 1917
Aswini Kumar Nag Majumdar, Sita Nath Basu and Others and Mathura Lal Nag and Others Vs Madhu Sudan Pal Kundu Madhu Sudan Pal Kundu Vs Keshub Lal Nag Majumdar and Others and Hari Charan Nag Majumdar and Others
Calcutta High Court · 39 Ind. Cas. 865
Bengal Tenancy Act, 1885 — Section 155
High Courts31 Jan 1917
Kala Chand Shaha and Others Vs The Secretary of State for India in Council
Calcutta High Court · 38 Ind. Cas. 844
High Courts30 Jan 1917
Zamir Munshi Vs Bisseswari Debya Chowdhurain and Others
Calcutta High Court · 40 Ind. Cas. 544
Bengal Tenancy Act, 1885 — Section 86, 86(6)
High Courts30 Jan 1917
Satish Chandra Neogi Vs Sarat Sundari Debya
Calcutta High Court · 38 Ind. Cas. 103
High Courts29 Jan 1917
Subal Chandra Chowdhury Vs Mosaraf Ali and Others
Calcutta High Court · 38 Ind. Cas. 476