High Courts20 Aug 1917
Gunabala Chowdhurani Vs Hem Nalini Chowdhurani
Calcutta High Court · 43 Ind. Cas. 24
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 5 of 25
High Courts20 Aug 1917
Sadupadhya Umeshanand Oja High First of the Tamile of Baidyanath Vs The Hon''ble Maharaja Sir Ravaneswar Prosad Singh Bahadur of Gidhour
Calcutta High Court · 43 Ind. Cas. 772
High Courts20 Aug 1917
George Burgh McNair Vs J. D. Campbell and Others
Calcutta High Court · 42 Ind. Cas. 532
Penal Code, 1860 (IPC) — Section 174
High Courts20 Aug 1917
The Bank of Upper India Vs The Administrator-General of Bengal
Calcutta High Court · 47 Ind. Cas. 529
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13(2)Presidency Towns Insolvency Act, 1909 — Section 49
High Courts19 Aug 1917
Sharuddin (Shaharuddin in vakalatnamah) Sheikh and Sabdar Hossain Sheikh Vs Jijaraddin Sheikh Ostagar
Calcutta High Court · 42 Ind. Cas. 543
High Courts17 Aug 1917
Joy Chandra Das Vs Mahamed Amir
Calcutta High Court · 44 Ind. Cas. 143
Bankruptcy Act, 1883 — Section 38
High Courts17 Aug 1917
Rajani Kanta Mookerjee and Others Vs Secretary of State for India
Calcutta High Court · 47 Ind. Cas. 820
Bengal Tenancy Act, 1885 — Section 104, 104H, 111ASpecific Relief Act, 1877 — Section 42
High Courts16 Aug 1917
Gauranga Sundar Mandal Vs Satish Chandra Chowdhuri
Calcutta High Court · 46 Ind. Cas. 39
Criminal Procedure Code, 1898 (CrPC) — Section 181(2), 182
High Courts16 Aug 1917
Sheik Roshan and Sheik Jamaldi and Others Vs Sheik Atabali and Others
Calcutta High Court · 43 Ind. Cas. 341
High Courts15 Aug 1917
Natibulla Akanda and Others Vs Badi (Badiulla in vakalatnamah) Bepari
Calcutta High Court · 42 Ind. Cas. 243
High Courts15 Aug 1917
Bhairab Chandra Dutt Vs Nandiram Agrani
Calcutta High Court · (1919) ILR (Cal) 70
Court Fees Act, 1870 — Section 13
High Courts15 Aug 1917
Syed Ali Sarkar and Others Vs Srimati Manikjan Bibi and Others
Calcutta High Court · 43 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4)
High Courts15 Aug 1917
Rammal (Das) Koch Vs Kakal Koli Kochini
Calcutta High Court · 43 Ind. Cas. 208
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 50
High Courts15 Aug 1917
Bhairab Chandra Dutta Vs Benoy Chandra Dutta and Another
Calcutta High Court · 43 Ind. Cas. 804
Court Fees Act, 1870 — Section 13
High Courts14 Aug 1917
Mani Lall Sing Vs The Trustees for the Improvement of Calcutta
Calcutta High Court · 44 Ind. Cas. 770
High Courts13 Aug 1917
Azimuddin Ahmed and Another Vs Alauddin Bhimya and Another
Calcutta High Court · 43 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
High Courts13 Aug 1917
Amzad Ali Sikdar and Others Vs Naimuddin and Others
Calcutta High Court · 42 Ind. Cas. 583
High Courts13 Aug 1917
Charu Chandra Bhattacharjee and Another Vs Karam Buxa Sikdar
Calcutta High Court · 43 Ind. Cas. 812
Limitation Act, 1908 — Section 20
High Courts13 Aug 1917
Nilkantha Rai Vs Gosta Behari Chatterjee and Others
Calcutta High Court · 44 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 63, 73
High Courts13 Aug 1917
Nilkanta Rai Vs Gosto Behari Chatterjee
Calcutta High Court · (1919) ILR (Cal) 64
Civil Procedure Code, 1908 (CPC) — Section 73