High Courts27 Jul 1917
Yar Mohammad Saha Vs Hayat Mohammad Saha and Others
Calcutta High Court · 42 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 7 of 25
High Courts25 Jul 1917
Durga Charan Acharjee Vs Khundkarenamal Huq and Others
Calcutta High Court · 45 Ind. Cas. 705
High Courts24 Jul 1917
Mohendra Nath Das and Another Vs Mohi Lal Koley and Others
Calcutta High Court · 43 Ind. Cas. 770
High Courts24 Jul 1917
The River Steam Navigation Company, Ltd. and Another Vs Hazarimal Multan Mal
Calcutta High Court · 41 Ind. Cas. 919
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1917
Iswar Chandra Bera Vs Kali Charan Santra and Others
Calcutta High Court · 43 Ind. Cas. 726
Land Registration Act, 1876 — Section 78, 81
High Courts23 Jul 1917
Nogendra Nath Roy Chowdhury and Others Vs Ashutosh Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts23 Jul 1917
Shanu Sheikh Vs Dhani Sarkar
Calcutta High Court · 41 Ind. Cas. 934
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Jul 1917
Krishna Chandra Dutta Roy by his mother and next friend Promadamoyee Dasya alias Santamoyi Dasya Vs Hemaja Sankar Nandi Mozumdar and Others
Calcutta High Court · 45 Ind. Cas. 477
High Courts23 Jul 1917
Harinath Banerjee Vs Pramathanath Dey Chowdhury and Others
Calcutta High Court · 42 Ind. Cas. 633
Registration Act, 1908 — Section 49
High Courts23 Jul 1917
Jadab Chandra Bhattacharjee Vs Mafijuddi and Others
Calcutta High Court · 42 Ind. Cas. 615
High Courts23 Jul 1917
Krishna Das Roy and Others Vs Kali Tara Chowdhurani and Others
Calcutta High Court · 44 Ind. Cas. 80
Contract Act, 1872 — Section 43
High Courts20 Jul 1917
Kumud Kamini Dasi and Others Vs Khudumani Dasi and Another
Calcutta High Court · 47 Ind. Cas. 202
High Courts19 Jul 1917
Moulvi Abdul (Abdur) Rashid Khan Vs Munshi Safar Ali and Others
Calcutta High Court · 42 Ind. Cas. 614
Transfer of Property Act, 1882 — Section 112
High Courts19 Jul 1917
Sarat Chundra Bose in his own Right and as heir of late Principal Chowdhurain Vs The Khararea Mezejula Zemindari Syndicate, Ltd. and Others
Calcutta High Court · 42 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11
High Courts19 Jul 1917
Kasiswar Mukherjee Vs Jyoti Kumar Mukerjee and Others
Calcutta High Court · (1917) 07 CAL CK 0044
High Courts19 Jul 1917
Kaseswar Mukerjee and Others Vs Annoda Prosad Patra and Others
Calcutta High Court · 41 Ind. Cas. 863
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Jul 1917
Maharaja Birendra Kishore Manikya Bahadur Vs Ahamud Ali and Others
Calcutta High Court · 41 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Jul 1917
Iswar Chandra Sarma and Others Vs Kailash Chandra Nath and Others
Calcutta High Court · 41 Ind. Cas. 639
High Courts18 Jul 1917
Kedar Nath Mana Vs Jogendra Nath Das
Calcutta High Court · 41 Ind. Cas. 815
Presidency Small Cause Courts Act, 1882 — Section 31(b)
High Courts18 Jul 1917
Amrita Lal Mandal and Others Vs Bhutnath Mandal and Others and Aukhoy Kumar Mandal and Another
Calcutta High Court · 41 Ind. Cas. 735