High Courts09 Jul 1917
Surendra Nath Bhaumik and Another Vs Gayeshuddin
Calcutta High Court · 41 Ind. Cas. 494
Provincial Small Cause Courts Act, 1887 — Section 23
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 9 of 25
High Courts06 Jul 1917
Chairman, Bally Municipality Vs Pramatha Nath Mookherjee and Others and Abinash Chandra Ghose
Calcutta High Court · 41 Ind. Cas. 775
Probate and Administration Act, 1881 — Section 90
High Courts06 Jul 1917
Rajani Sundari Dassi and Another Vs Hara Sundari Dassi and Kazem Mandal and Others
Calcutta High Court · 41 Ind. Cas. 501
Bengal Tenancy Act, 1885 — Section 88
High Courts06 Jul 1917
Sudhir Chunder Sett and Another Vs Sped Abdulla-Ul-Musavi and Others
Calcutta High Court · 48 Ind. Cas. 520
Evidence Act, 1872 — Section 115
High Courts05 Jul 1917
Bhupendra Narain Dutt and Others Vs Kumar Manmotha Nath Mitter and Others
Calcutta High Court · 41 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 60
High Courts05 Jul 1917
Fanindra Narain Roy Vs Kachheman Bibi and Others
Calcutta High Court · 41 Ind. Cas. 673
Contract Act, 1872 — Section 2(d)
High Courts05 Jul 1917Allowed
Sudhir Chandra Das Vs Gobinda Chandra Roy
Calcutta High Court · (1917) 07 CAL CK 0043
High Courts05 Jul 1917
Sudhir Chandra Das and Another Vs Kamal Chandra Dutta and Others
Calcutta High Court · 41 Ind. Cas. 503
Succession Act, 1865 — Section 179
High Courts05 Jul 1917
Ashraf Ali Vs Emperor
Calcutta High Court · 43 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 337, 342Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 1917
Harendranath Banerjee Vs Hari Charan Dutt
Calcutta High Court · 43 Ind. Cas. 450
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts04 Jul 1917
Balakeshwari Dabi Vs Janananda Banerjee
Calcutta High Court · 41 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Section 132(1)
High Courts04 Jul 1917
Shiba Prasad Roy Chowdhury Vs Samarbndra Nath Bose and Others
Calcutta High Court · 41 Ind. Cas. 431
Bengal Tenancy Act, 1885 — Section 61
High Courts04 Jul 1917
Bhupendra Mohan Pal Chaudhuri and Others Vs The Chairman of Madaripur Municipality and Others
Calcutta High Court · 41 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Jul 1917
Upendra Narain Roy Vs Janaki Nath Roy and Others
Calcutta High Court · 47 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts04 Jul 1917
Abdul Rahman Kazi and Others Vs Baikunta Nath Roy Chowdhury and Others
Calcutta High Court · 41 Ind. Cas. 757
High Courts03 Jul 1917
Surendra Nath Ghosh Vs Kaligopal Mozoomdar Kali Gopal Mozoomdar Vs Surendra Nath Ghose and Others
Calcutta High Court · 42 Ind. Cas. 431
High Courts03 Jul 1917
Nistarini Dasi Vs Mohendra Nath Kar
Calcutta High Court · 47 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3