High Courts22 Jun 1917
Degendra Chundra Sen and Another Vs Nritya Gopal Biswas and Others
Calcutta High Court · 43 Ind. Cas. 184
Court of Wards Act — Section 55, 70
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 11 of 25
High Courts21 Jun 1917
Surajubala Dassi and Others Vs Jageswar Rai and Others
Calcutta High Court · 41 Ind. Cas. 693
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts21 Jun 1917Allowed
Saraju Bala Dasi Vs Jogemaya Dasi
Calcutta High Court · (1917) 06 CAL CK 0005
High Courts19 Jun 1917
Abdul Majid Mian and Another Vs Baksha Ali and Others and Srimaty Halimannessa Chowdhurani and Others
Calcutta High Court · 40 Ind. Cas. 662
High Courts19 Jun 1917
Rahamat Ali and Others Vs Chikan Bibi and Others
Calcutta High Court · 41 Ind. Cas. 684
High Courts19 Jun 1917
Bireswar Mookerjee and Others Vs Ambika Charan Battacharjee
Calcutta High Court · 42 Ind. Cas. 472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)Limitation Act, 1963 — Section 21
High Courts18 Jun 1917
Abdul Hakim Khan Vs Bdzruk Ali Khan
Calcutta High Court · 41 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 465
High Courts18 Jun 1917
Surendra Krishna Roychoudhury and Others Vs Peary Mohan Roy
Calcutta High Court · 41 Ind. Cas. 698
Bengal Tenancy Act, 1885 — Section 106
High Courts18 Jun 1917
Radhanath Sasmal Vs Uttam Chandra Maiti and Others
Calcutta High Court · 46 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 20
High Courts18 Jun 1917
Broja Krishna Ghose Sardar Vs Benimadhab Ghose Sardar and Others
Calcutta High Court · 41 Ind. Cas. 744
High Courts15 Jun 1917
Midnapur Zemindary Company Ltd. Vs Jogendra Kumar Bhaumick and Others
Calcutta High Court · 41 Ind. Cas. 584
High Courts15 Jun 1917
Bhudhar Chandra Roy Choudhury Vs Nanda Lal Roy and Others
Calcutta High Court · 40 Ind. Cas. 682
Bengal Tenancy Act, 1885 — Section 30(6), 30(b)
High Courts15 Jun 1917
Aghore Nath Shaha Vs Natabar Bairagi and Others
Calcutta High Court · 41 Ind. Cas. 406
High Courts15 Jun 1917
The Eralijool Tea Company, Limited and Another Vs Nagendro Nath Chowdhury
Calcutta High Court · 41 Ind. Cas. 47
Limitation Act, 1963 — Section 27
High Courts15 Jun 1917
Amulya Chandra Roy Chowdhury Vs Shiva Krishna Bose and Others
Calcutta High Court · 40 Ind. Cas. 768
High Courts15 Jun 1917
Amrita Lal Bose and Others Vs The corporation of Calcutta
Calcutta High Court · (1917) 06 CAL CK 0003
High Courts12 Jun 1917
Charles Henry Brooke Vs Emperor
Calcutta High Court · 41 Ind. Cas. 129
Calcutta Police Act, 1866 — Section 66(4)(a)
High Courts12 Jun 1917
Nemai Charan De Vs Secretary of State for India
Calcutta High Court · 46 Ind. Cas. 741
Bengal Public Demands Recovery Act, 1895 — Section 10, 31
High Courts11 Jun 1917
Elias Joseph Solomon and Others Vs Jyotsna Ghoshal
Calcutta High Court · 44 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 132, 133