High Courts28 May 1917
Raj Kumar Missra and on his death his heirs and Legal Representatives Narain Chundra Misra and Others Vs Rama Nath Singh and Others
Calcutta High Court · 40 Ind. Cas. 494
Bengal Tenancy Act, 1885 — Section 52
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 13 of 25
High Courts28 May 1917
Muchi Mian Vs Emperor
Calcutta High Court · 40 Ind. Cas. 731
Penal Code, 1860 (IPC) — Section 216B, 411
High Courts28 May 1917
Khetra Mohan Poddar and Others Vs Aswini Kumar Saha and Others
Calcutta High Court · 45 Ind. Cas. 667
Contract Act, 1872 — Section 247
High Courts25 May 1917
Raja Sasi Kanta Acharjee Vs Kunja Mohan Moitra and Lalit Mohan Moitra and Another, Lalit Mohan Moitra and Golam Mohamad Choudhry and Another
Calcutta High Court · 41 Ind. Cas. 425
High Courts25 May 1917
Sarat Chandra Roy Vs Abbas Ali Mondal and Abdul Gani Mondal
Calcutta High Court · 41 Ind. Cas. 833
High Courts24 May 1917
Jadu Nath Manna and Others Vs Pran Krishna Das and Another
Calcutta High Court · 46 Ind. Cas. 455
Bengal Tenancy Act, 1885 — Section 40
High Courts23 May 1917
Gour Mondal and Another Vs Peari Majhi and Others
Calcutta High Court · 43 Ind. Cas. 864
High Courts23 May 1917
Adwaita Chandra Mondal and Others Vs Krishnadhan Sarkar
Calcutta High Court · 42 Ind. Cas. 933
High Courts22 May 1917
Naurang Singh Vs Janardan Kishore Lal Singh Deo and Another
Calcutta High Court · 41 Ind. Cas. 952
Transfer of Property Act, 1882 — Section 111(g)
High Courts22 May 1917
Khondkar Mehdi Hossein and Others Vs Umesh Chandra Mukherjee and Others
Calcutta High Court · 41 Ind. Cas. 964
Village Chaukidari Act, 1870 — Section 51
High Courts22 May 1917
Brajendra Lal Das and Others Vs Deb Narain Tewari and Another
Calcutta High Court · 41 Ind. Cas. 894
High Courts22 May 1917
Gammeter Vs The Controller of Patents and Designs and Others
Calcutta High Court · 48 Ind. Cas. 437
Specific Relief Act, 1877 — Section 45
High Courts21 May 1917
Giribala Dasi Vs Nitya Lal Sinha and Others
Calcutta High Court · 41 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts18 May 1917
Jafar Ali and Another Vs Har Gobinda Sarma
Calcutta High Court · 41 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 May 1917
Ram Narayan Acharjee Vs Atul Chandra Das
Calcutta High Court · 42 Ind. Cas. 758
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts17 May 1917
Benodini Debya Vs Hridoy Nath Ghoshal, Durlav Das Basak Durlav Das Bysak Vs Hridoy Nath Ghosal and Another
Calcutta High Court · 45 Ind. Cas. 187
High Courts15 May 1917
Kanai Lal Ghose Vs Jatindra Nath Chandra
Calcutta High Court · 42 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1877 — Section 9