High Courts25 Apr 1917
Dharanidhar Aditya and Others Vs Hemanga Chandra Jana
Calcutta High Court · 41 Ind. Cas. 956
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 15 of 25
High Courts25 Apr 1917
Norendra, Nath Kumar and Another Vs Atul Chandra Bandopadhya and Others
Calcutta High Court · 41 Ind. Cas. 837
Bengal Tenancy Act, 1885 — Section 148A
High Courts25 Apr 1917
Prafulla Nath Tagore and Others Vs J. Hodding and Others
Calcutta High Court · 42 Ind. Cas. 604
Bengal Survey Act, 1875 — Section 40, 41Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts24 Apr 1917
Denibeswar Sarma Bara Thakur Vs Bethoram Saikia and Others
Calcutta High Court · 40 Ind. Cas. 648
Evidence Act, 1872 — Section 116
High Courts24 Apr 1917
Sarat Chandra Bandopadhya Vs Harish Chandra Roy and Others and Satish Chandra Roy
Calcutta High Court · 40 Ind. Cas. 605
High Courts23 Apr 1917
Hasiswari Debi Vs Hari Nath Chakerverty
Calcutta High Court · 40 Ind. Cas. 100
High Courts23 Apr 1917
Ambar Ali and Others Vs Lutfe Ali and Others
Calcutta High Court · 41 Ind. Cas. 116
Evidence Act, 1872 — Section 18, 32(3)
High Courts23 Apr 1917
Kailas Chandra Dutta and Others Vs Padma Kishore Roy and Others
Calcutta High Court · 41 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 100(1)(a), 100(1)(b)
High Courts23 Apr 1917
Mohendra Nath Madak Vs Paresh Chandra Ghosh and Satya Bhupal Bannerjee and Others
Calcutta High Court · 40 Ind. Cas. 506
High Courts23 Apr 1917
Syedunnessa Khatun Vs Amiruddi and Another
Calcutta High Court · 41 Ind. Cas. 353
Bengal Tenancy Act, 1885 — Section 167
High Courts22 Apr 1917
Swarna Moyi Dasi Vs Gayratulla Sardar and Sridhar Mandal and Others
Calcutta High Court · 41 Ind. Cas. 704
High Courts20 Apr 1917
Nanda Lal Banerjee Vs Umes Chandra Das
Calcutta High Court · 40 Ind. Cas. 996
Bengal Tenancy Act, 1885 — Section 167
High Courts20 Apr 1917
Jnanendra Mohan Sen Vs Hari Ram Rabha and Others
Calcutta High Court · 40 Ind. Cas. 467
High Courts20 Apr 1917
Chhatrapat Sinha Vs Maharaja Bahadur Sinha
Calcutta High Court · 39 Ind. Cas. 861
High Courts20 Apr 1917
Satindra Mohun Tagore and Another Vs Sarala Sundari Debi and Another
Calcutta High Court · 45 Ind. Cas. 59
High Courts19 Apr 1917
Maharaja Bahadur Sir Prodyot Coomar Tagore, Kt. and Others Vs Krishnamoni Dasya
Calcutta High Court · 40 Ind. Cas. 513
Bengal Tenancy Act, 1885 — Section 106, 11Transfer of Property Act, 1882 — Section 10
High Courts19 Apr 1917
Satis Chandra Basu and Others Vs Nittya Gopal Haldar and Others
Calcutta High Court · 40 Ind. Cas. 419
High Courts19 Apr 1917
Probhat Chandra Shome and Others Vs Shashadhar Kumar Ghose
Calcutta High Court · 40 Ind. Cas. 215
Contract Act, 1872 — Section 16, 23
High Courts19 Apr 1917
Bhupendra Kumar Chakravarty Vs Pyari Mohan Roy and Others Pyari Mohan Roy and Others Vs Bhupendra Kumar Chakravarty
Calcutta High Court · 40 Ind. Cas. 464
Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 51