High Courts19 Apr 1917
Sudhanya Kumar Poddar Vs Gouranga Chandra Saha Chowdhury
Calcutta High Court · 41 Ind. Cas. 542
Bengal Tenancy Act, 1885 — Section 148(h)
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 16 of 25
High Courts19 Apr 1917
Sheikh Juman and Others Vs Mohammad Nabineoaz and Others
Calcutta High Court · 41 Ind. Cas. 779
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 54
High Courts19 Apr 1917
Biswanath Bhattacharjee Vs Sameswar Sarma Baruah
Calcutta High Court · 41 Ind. Cas. 348
Contract Act, 1872 — Section 60
High Courts18 Apr 1917
Janendra Mohun Choudhury and Others Vs Gopal Chandra Har
Calcutta High Court · 40 Ind. Cas. 450
Bengal Tenancy Act, 1885 — Section 50(2)Evidence Act, 1872 — Section 90
High Courts16 Apr 1917
Ganesh Chandra Sikdar and Another Vs Emperor
Calcutta High Court · 40 Ind. Cas. 740
Bengal Excise Act, 1909 — Section 46(a)
High Courts04 Apr 1917
Jagat Chandra Acharya and Another Vs Shyama Charan Bhattacharya and Others
Calcutta High Court · (1917) 04 CAL CK 0045
High Courts04 Apr 1917
In Re: Atul Chandra Guha
Calcutta High Court · 42 Ind. Cas. 619
Bengal Civil Courts Act, 1871 — Section 33Government of India Act, 1915 — Section 107
High Courts04 Apr 1917
Mohamad Umar and Another Vs Musammat Man Koer
Calcutta High Court · 40 Ind. Cas. 783
High Courts04 Apr 1917
Raja Pramatha Bhusan Deb Roy Bahadur Vs Ram Chandra Mandal and Others
Calcutta High Court · 39 Ind. Cas. 881
High Courts03 Apr 1917
Amrita Lall Roy and Another Vs The Secretary of State for India in council and Others
Calcutta High Court · 41 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts03 Apr 1917
Srimati Syam Peary Dassya and Another Vs The Eastern Mortgage and Agency Company, Ltd., and Others
Calcutta High Court · 40 Ind. Cas. 865
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 58
High Courts03 Apr 1917
Kali Das Mullick Vs The East Indian Railway Co. by their Agent of Calcutta
Calcutta High Court · 40 Ind. Cas. 626
Contract Act, 1872 — Section 23
High Courts03 Apr 1917
Gnanendra Nath Sanyal Vs Srimati Mohendra Mohini Debya
Calcutta High Court · 42 Ind. Cas. 884
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
High Courts02 Apr 1917
Meyoa Lall Ghose and Others Vs Gobinda Sunder Sinha Chowdhury
Calcutta High Court · 41 Ind. Cas. 679
Bengal Tenancy Act, 1885 — Section 23
High Courts02 Apr 1917
Prasanna Kumar Bhattacharjee Vs Ibrahim Mirza and Others
Calcutta High Court · 41 Ind. Cas. 924
High Courts02 Apr 1917
Byomkesh Chakravarti Vs Jagadiswar Rai and Others
Calcutta High Court · (1917) 04 CAL CK 0007