High Courts30 Mar 1917
Binode Lal Chakraburtti and Others Vs Preo Nath Chakraburtti and Others
Calcutta High Court · 40 Ind. Cas. 173
Limitation Act, 1908 — Section 18
COURT ARCHIVE
Calcutta High Court judgments, 1917
488 judgments · page 17 of 25
High Courts30 Mar 1917
Manindra Nath Ghose and Others Vs Ashutosh Ghose
Calcutta High Court · 41 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 163
High Courts30 Mar 1917
Niranjan Mukerjee Vs Shib Prosad Mukerji and Others
Calcutta High Court · 41 Ind. Cas. 370
High Courts29 Mar 1917
Sarpat Singh and Another Vs Rai Budh Singh Dudheria Bahadur
Calcutta High Court · 41 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1917
Raja Bejoy Singh Dudhuria Vs Krishna Behari Biswas and Another
Calcutta High Court · 41 Ind. Cas. 561
High Courts28 Mar 1917
Basudeb Narayan Sinha Vs Srimati Kadambini Dassi
Calcutta High Court · 40 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1917
Premsuk Das Assaram Vs Udairam Gungabux
Calcutta High Court · 44 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Mar 1917
Srimaty Tarangini Dei Vs Baikuntha Nath Mandal and Others
Calcutta High Court · 42 Ind. Cas. 1
High Courts23 Mar 1917
In Re: Prem Lal Dhar, Ex part The Official Assignee
Calcutta High Court · 43 Ind. Cas. 348
Bankruptcy Act, 1869 — Section 125Transfer of Property Act, 1882 — Section 109
High Courts23 Mar 1917
Krishna Promoda Dasi Vs Kedar Nath Basu and Others
Calcutta High Court · 41 Ind. Cas. 732
Limitation Act, 1963 — Section 5
High Courts23 Mar 1917
Seth Dooly Chand Vs Maharaja Sir Rameswar Singh Bahadur
Calcutta High Court · 40 Ind. Cas. 623
High Courts23 Mar 1917
Kusum Kumari Debi and Others Vs Surendra Krishna Ghose and Others
Calcutta High Court · 42 Ind. Cas. 455
High Courts22 Mar 1917
Padu Mohammad and Others Vs Chutra Nath Chaudhury and Others
Calcutta High Court · 41 Ind. Cas. 203
High Courts22 Mar 1917
Ram Prosad Pramanik and Another Vs Sricharan Mandal
Calcutta High Court · 41 Ind. Cas. 276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts20 Mar 1917Allowed
Hajra Sardara and Others Vs Kunja Behari Nag Chowdhury
Calcutta High Court · (1917) 03 CAL CK 0003
High Courts19 Mar 1917
Golapdi Meah and Others Vs Purna Chandra Dutta and Others
Calcutta High Court · 41 Ind. Cas. 37
High Courts19 Mar 1917
Goljan Bibi Vs Sheikh Nafar Ali and Another
Calcutta High Court · 40 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts19 Mar 1917
Atikulla Munshi Vs Azimuddin Haji Azimuddin Haji Vs Atikulla Munshi
Calcutta High Court · 40 Ind. Cas. 415
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 6
High Courts19 Mar 1917
Piran Bibi and Others Vs Jitendra Mohan Mookerjee and Another
Calcutta High Court · 40 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2