CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1917

COURT ARCHIVE

Calcutta High Court judgments, 1917

488 judgments · page 18 of 25

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts19 Mar 1917

Bharat Chandra Nath and Another Vs Yasin Sarkar

Calcutta High Court · 41 Ind. Cas. 586

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
Read judgment
High Courts19 Mar 1917

Badal Molla Vs Chemai Mondal and Others

Calcutta High Court · 40 Ind. Cas. 894

Transfer of Property Act, 1882 — Section 60, 98
Read judgment
High Courts19 Mar 1917

Harshankar Ojha and Others Vs Gouri Sankar Missir and Others Ram Naresh Ojha and Others Vs Gouri Shankar Missir and Others

Calcutta High Court · 45 Ind. Cas. 795

Bengal Tenancy Act, 1885 — Section 21(1)
Read judgment
High Courts19 Mar 1917Dismissed

Ram Naresh Ojha and Another Vs Gouri Shankar Misir

Calcutta High Court · (1917) 03 CAL CK 0005

Read judgment
High Courts16 Mar 1917

Nitai Chandra Naskar and Another Vs Srimati Champaklata Debi and Others

Calcutta High Court · 51 Ind. Cas. 104

Transfer of Property Act, 1882 — Section 123, 129, 54
Read judgment
High Courts16 Mar 1917

Sakhayat Ali Munshi and Others Vs Alhadi Hazi and Others

Calcutta High Court · 43 Ind. Cas. 332

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts16 Mar 1917

Sarada Kripalala Vs Akhil Chandra Biswas

Calcutta High Court · 41 Ind. Cas. 530

Read judgment
High Courts16 Mar 1917

Maharaja Manindra Chandra Nandi Bahadur Vs Rangalal Mondal and Others

Calcutta High Court · 41 Ind. Cas. 728

Limitation Act, 1963 — Article 142
Read judgment
High Courts15 Mar 1917

Ishan Chandra Dhupi Vs Nishi Chandra Dhupi and Others

Calcutta High Court · 41 Ind. Cas. 378

Read judgment
High Courts15 Mar 1917Dismissed

Gopal Chandra Das Vs Nadiar Chand Das and Others

Calcutta High Court · (1917) 03 CAL CK 0004

Read judgment
High Courts14 Mar 1917

Priya Sankar Chowdhuri By His Mother Kulakamini Chowdhurani Vs Jitendra Nath Bhaduri by his mother Padma Kamini Debi, and Another

Calcutta High Court · 41 Ind. Cas. 19

Civil Procedure Code, 1908 (CPC) — Section 11
Read judgment
High Courts14 Mar 1917

Amirulla Pramanik and Others Vs Emperor

Calcutta High Court · 49 Ind. Cas. 649

Evidence Act, 1872 — Section 30
Read judgment
High Courts13 Mar 1917

Gopal Chandra Mukhopadhya and Others Vs Probhat Chandra Biswas and Others

Calcutta High Court · 40 Ind. Cas. 577

Partition Act, 1893 — Section 4
Read judgment
High Courts13 Mar 1917

Sriram Chandra Naik and Others Vs Hridoy Nath Gupta and Others

Calcutta High Court · 51 Ind. Cas. 409

Read judgment
High Courts13 Mar 1917

Prosunno Kumar Baidya Vs Ram Chandra De and Another

Calcutta High Court · 47 Ind. Cas. 677

Letters Patent Act, 1865 — Clause 15Limitation Act, 1908 — Section 5
Read judgment
High Courts12 Mar 1917

Gregory Carapiet Balthazar and Another Vs Samuel Balthazar and Others

Calcutta High Court · 42 Ind. Cas. 285

Read judgment
High Courts12 Mar 1917

Surendra Nath Goswamy and Others Vs Rajani Kanta Das

Calcutta High Court · 41 Ind. Cas. 446

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
Read judgment
High Courts12 Mar 1917

Abdul Gaffur Molla and Others Vs Golam Rahaman Naskar and Others

Calcutta High Court · 39 Ind. Cas. 460

Bengal Tenancy Act, 1885 — Section 161, 167Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 58
Read judgment
High Courts12 Mar 1917

Romesh Chandra Das and Another Vs Srimati Kamini Sundary Dasya and Others

Calcutta High Court · 39 Ind. Cas. 525

Succession Certificate Act, 1889 — Section 1(4)
Read judgment
High Courts12 Mar 1917

Ghulam Muhammad Khan Vs Nur Khan and Others

Calcutta High Court · 41 Ind. Cas. 897

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
Read judgment
Previous1…1617181920…25Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions